Satheesan T. V vs Maintenance Tribunal And Sub Collector
2024 Latest Caselaw 29662 Ker

Kerala High Court

Satheesan T. V vs Maintenance Tribunal And Sub Collector on 17 October, 2024

                                          2024:KER:77197



       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                        PRESENT

    THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

THURSDAY, THE 17 TH DAY OF OCTOBER 2024 / 25TH ASWINA,

                          1946

                WP(C) NO. 20027 OF 2020

PETITIONER/S:

   1    SATHEESAN T. V.
        AGED 48 YEARS
        S/O. THAZHATHU VEETIL DEVI AMMA, 'KRISHNA
        PRASADAM', VELLAPPANDAL, SANKARANELLORE P.
        O., KANNUR DISTRICT.

   2    ADDL P2, SHAILAJA C.K,
        AGED 48 YEARS
        W/0.LATE SATHEESAN T.V, 'KRISHNA PRASADAM',
        VELLAPPANTHAL, SANKARANELLUR, P.O,
        MANGATTIDAM, KANNUR DISTRICT.

   3    ADDL P3, KRISHNA PRIYA C.K (MINOR)
        AGED 16 YEARS
        D/O.LATE SATHEESAN T.V, REPRESENTED BY HER
        MOTHER SHILAJA C.K, KRISHNA PRASADAM
        VELLAPPANTHAL, SANKARANELLUR, P.O,
        MANQATTIDAM, KANNUR DISTRICT. SHAILAJA C.K
        AND KRISHNA PRIYA C.K(MINOR), BEING THE
        LEAGAL HEIRS OF THE DECEASED PETITIONER ARE
        BROUGHT ON RECORD AS ADDITIONAL PETITIONERS 2
        AND 3, AS PER ORDER DATED 15-03-2021 ON IA
        1/2021 IN WP(C)20027/2020.

        BY ADVS.
        M.V.AMARESAN
        SRI.S.S.ARAVIND
 W.P.(C) No.20027 of 2020




                                             2024:KER:77197

                            -2-




RESPONDENT/S:

    1      MAINTENANCE TRIBUNAL AND SUB COLLECTOR
           TALIPARAMBA, P. O. TALIPARAMBA, KANNUR
           DISTRICT, PIN - 670 141.

    2      THAZHATHU VEETIL DEVI AMMA
           AGED 74 YEARS
           W/O. LATE GOVINDAN NAIR, 'GOVINDAPURAM',
           MANIYOOR, CHATTUKAPPARA P. O., KANNUR
           DISTRICT, PIN - 670 592.


           BY ADV SRI.M.SASINDRAN

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.10.2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.20027 of 2020




                                                     2024:KER:77197

                                 -3-



                           JUDGMENT

Dated this the 17th day of October, 2024

The learned Counsel for the petitioner points out that a

not pressed memo is already placed on record.

In the light of the above, the writ petition is dismissed as

not pressed.

Sd/-

HARISANKAR V. MENON JUDGE Scl/