Anu Alexander vs The Tahsildar
2024 Latest Caselaw 29657 Ker

Kerala High Court

Anu Alexander vs The Tahsildar on 17 October, 2024

                                                                  2024:KER:77285



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                  THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

          THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                             RP NO. 761 OF 2024

         AGAINST THE JUDGMENT DATED IN WP(C) NO.21878 OF 2024 OF HIGH COURT

OF KERALA


REVIEW PETITIONER/PETITIONER:

              ANU ALEXANDER
              AGED 53 YEARS
              D/O .C.V.MATHAI, RESIDING AT PARACKAL KIZHAKETHUL,
              LAKAMERY, CHEGANNUR, PIN - 689121


              BY ADV BINU PAUL


RESPONDENTS/RESPONDENTS:

     1        THE TAHSILDAR
              REVENUE TOWER, THIRUVALLA,
              PATHANAMTHITTA DISTRICT, PIN - 689645

     2        THE VILLAGE OFFICER
              THIRUVALLA VILLAGE OFFICE, REVENUE TOWER, 3RD FLOOR,
              THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689645

              BY ADV.SRI.AJITH VISWANANTHAN, GOVERNMENT PLEADER


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.10.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                               2024:KER:77285
R.P. No.761 of 2024
in W.P.(C.) No.21878 of 2024

                                     2



                          C. JAYACHANDRAN, J.
                  -----------------------------------------
                           R.P. No.761 of 2024
                     in W.P.(C.) No.21878 of 2024
                  -----------------------------------------
                Dated this the 17th day of October, 2024


                                  ORDER

The petitioner seeks the Review Petition to be

withdrawn.

In the circumstances, this Review Petition will stand

dismissed as withdrawn.

Sd/-

C. JAYACHANDRAN

JUDGE SKP/17-10