Jayachandran Nair .K vs District Registrar (General)
2024 Latest Caselaw 29613 Ker

Kerala High Court

Jayachandran Nair .K vs District Registrar (General) on 17 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:77853

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

    THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                       WP(C) NO. 13186 OF 2021

PETITIONERS:

    1     JAYACHANDRAN NAIR .K
          AGED 56 YEARS
          S/O KRISHNANKUTTY NAIR, KRISHNABHAVAN, KEEZHATTINGAL,
          ATTINGAL, THIRUVANANTHAPURAM-695 101.

    2     ANIL KUMAR V,
          AGED 55 YEARS
          S/O VISWANATHAN, HAPPY LAND, VALIYAKUNNU, ATTINGAL,
          THIRUVANANTHAPURAM-695 101.

    3     MOHANAN JAGANATHAN,
          AGED 59 YEARS
          S/O JAGANATHAN, AMRITHAM, AVANAVANCHERI, ATTINGAL,
          THIRUVANANTHAPURAM-695 101.


          BY ADV J.G.SYAMNATH


RESPONDENTS:

    1     DISTRICT REGISTRAR (GENERAL)
          OFFICE OF THE DISTRICT REGISTRAR (GENERAL) TRANSPORT
          BHAVAN, FORT P.O.THIRUVANANTHAPURAM-695 023.

    2     G.GOPAKUMAR,
          S/O GOPALA PILLAI, SREEGOKULAM, HOUSE NO 4/139, T.B.
          JUNCTION, ATTINGAL, THIRUVANANTHAPURAM-695 101.

    3     B.JAYACHANDRAN,
          AGED 57 YEARS
          S/O BHASKARAN NAIR, JAYA BHAVAN, HOUSE NO 14/266,
          AVANAVANCHERY, ATTINGAL, THIRUVANANTHAPURAM-695 101.
                                                     2024:KER:77853
WP(C)No.13186 of 2021

                                  2


      4       SALIM MOHAMED MUSTAFA,
              AGED 62 YEARS
              S/O MOHAMED MUSTAFA, SAJNAS, HOUSE NO 13/337,
              ATTINGAL, THIRUVANANTHAPURAM-695 101.



              GP AJITH VISHWANATHAN


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                    2024:KER:77853
WP(C)No.13186 of 2021

                                  3




                            JUDGMENT

Dated this the 17th day of October, 2024

Learned Counsel for the petitioners submits

that the issue involved has been rendered infructuous.

The writ petition is hence dismissed as

infructuous.

Sd/-

V.G.ARUN

JUDGE SSK/17/10 2024:KER:77853

APPENDIX OF WP(C) 13186/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 9.11.2005

Exhibit P2 A TRUE COPY OF THE BY-LAW OF THE ASSOCIATION

Exhibit P3 A TRUE COPY OF THE COMPLAINT DATED 27.11.2018 FILED BEFORE THE 1ST RESPONDENT

Exhibit P4 A TRUE COPY OF THE REPLY LETTER OF THE 1ST RESPONDENT DATED 13.3.2019

Exhibit P5 A TRUE COPY OF THE REPRESENTATION OF THE PETITIONER SUBMITTED BEFORE THE 1ST RESPONDENT DATED 25.8.2020