Citation : 2024 Latest Caselaw 29607 Ker
Judgement Date : 17 October, 2024
RFA NO. 398 OF 2016
1
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
RFA NO. 398 OF 2016
AGAINST THE ORDER DATED 22.06.2006 IN IA NO.388/1999 IN OS
NO.76 OF 1992 OF SUB COURT, TIRUR
APPELLANT IN RFA/RESPONDENT NO.9 IN IA/DEFENDANT NO.9 IN SUIT :
KODIYERI RAMAKRISHNAN @ KRISHNAKUMAR
AGED 38 YEARS, S/O.LEELA AMMA,
RESIDING AT OZHOOR AMSOM DESOM, TIRUR TALUK,
REPRERSENTED BY HIS POWER-OF-ATTORNEY HOLDER
GOPPALAKRISHNA MENON S/O.NARAYANA PANICKER,
AGED 79,RESIDING AT 'KALATHINGAL HOUSE',POST OZHUR,
(VIA) TANALUR,MALAPPURAM DISTRICT, PIN - 676 307
BY ADVS.
SRI.P.B.KRISHNAN (SR.)
SRI.P.M.NEELAKANDAN
SRI.SABU GEORGE
SRI.P.B.SUBRAMANYAN
RESPONDENTS IN RFA/RESPONDENTS 3,4,6,7,8,10,11,12,14,15,16,17& 18
NOT PARTIES IN IA/DEFENDANTS 3,4,6,7,8,10,11,12,14,15,16,17,18 &
NOT PARTIES IN SUIT:
1 MEENAKSHIKKUTTY AMMA,
AGED 82 YEARS
D/O.NARAYANA PANICKER,CHERUKAVU AMSOM,
VENNYUR DESOM,ERNAD TALUK,
MALAPPURAM, PIN - 673 639
2 GOPALAKRISHNA MENON,
S/O.NARAYANA PANICKER,AGED 79,CHERUKAVU AMSOM,
VENNAYUR DESOM,ERNAD TALUK,
NOW RESIDING AT'KALATHINGAL HOUSE',POST OZHUR,
(VIA)TANALUR, MALAPPURAM DISTRICT-676 307
RFA NO. 398 OF 2016
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3 LAKSHMIKUTTY AMMA,
D/O.LEELA AMMA,AGED 52,AZHINHILAM AMSOM,
PUTHUKKODE DESOM,MALAPPURAM DISTRICT-673 633.
4 RAMANI AMMA.
D/O.LEELA AMMA,AGED 50,CHERUKAVU AMSOM,VENNAYUR
DESOM,ERNAD TALUK,MALAPPURAM DISTRICT,PIN-673 639
5 PUSHPAKUMARI,
D/O.LEELA AMMA,AGED 47,CHERUKAVU AMSOM,VENNAYUR
DESOM,ERNAD TALUK,MALAPPURAM DISTRICT, PIN-673 639.
6 SASIKUMAR
S/O.VASUDEVAN PANICKER,AGED 46,CHERUKAVU AMSOM,
VENNAYUR DESOM,ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-673 639.
7 GEETHA
D/O. VASUDEVAN PANICKER,AGED 44,CHERUKAVU
AMSOM,VENNAYUR DESOM,ERNAD TALUK,
MALAPPURAM DISTRICT,PIN-673 639
8 GOVINDAPRASAD,
S/O.RAMACHANDRAN PANICKER, AGED 37,CHERUKAVU
AMSOM,VENNAYUR DESOM,ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-673 639.
9 RADHA AMMA,
D/O.KAVIL JANAKI AMMA,AGED 62,
KALADI AMSOM,PONNANI TALUK,MALAPPURAM-679 582.
0 VIJAYALAKSHMI AMMA,
D/O.KAVIL JANAKI AMMA, AGED 60,KALADI AMSOM,PONNANI
TALUK,MALAPPURAM-679582.
11 NARAYANANKUTTY @ RAJAN,
S/O.KAVIL JANAKI AMMA,AGED 59,
KALADI AMSOM,PONNANI TALUK,PIN-679 582.
12 ARAVINDAKSHAN,
S/O.KAVIL JANAKI AMMA,AGED 57,
KALADI AMSOM,PONNANI TALUK,MALAPPURAM-679 582.
13 AMBIKA,
D/O.KAVIL JANAKI AMMA,AGED 55,
KALADI AMSOM,PONNANI TALUK, MALAPPURAM-679 582.
RFA NO. 398 OF 2016
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14 HELDA,
W/O.LATE APPA @ ACHUTHA MENON,
(AGE NOT KNOWN TO THE
APPELLANT),"SARASWATH"NILAYAM,THIRUVILWAMALA,POST
THIRUVILWAMALA,THRISSUR DISTRICT, PIN-680 588.
15 BABU @ ALVIN,
S/O.LATE APPA @ ACHUTHA MENON,
(AGE NOT KNOWN TO THE
APPELLANT)"SARASWATH"NILAYAM,THIRUVILWAMALA,
POST THIRUVILWAMALA,THRISSUR DISTRICT,PIN-680 588.
16 JESSEY
D/O.LATE APPA @ ACHUTHA MENON,
(AGE NOT KNOWN TO THE APPELLANT),"SARASWATH"
NILAYAM,THIRUVILWAMALA,POST THIRUVILWAMALA,
THRISSUR DISTRICT,PIN-680 588.
17 NARAYANANKUTTY @ RAJAN,
S/O.DAMODHARA MENON,AGED 45,VAKAYIL HOUSE,
POST OLAKARA,MALAPPURAM DISTRICT,PIN-676 306.
18 LATHIKA,
D/O.DAMODHARA MENON,AGED 42,VAKAYIL HOUSE,POST
OLAKARA,MALAPPURAM DISTRICT, PIN-676 306.
BY ADV JAMSHEED HAFIZ
THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RFA NO. 398 OF 2016
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T.R.RAVI.J
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RFA No.398 of 2016
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Dated this the 17th day of October, 2024
JUDGMENT
The counsel for the appellant submits that the
appeal is not pressed. Hence, the appeal is dismissed as not
pressed.
Sd/-
T.R.RAVI
JUDGE sn
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