Fathimathul Rifa P vs Returning Officer
2024 Latest Caselaw 29589 Ker

Kerala High Court

Fathimathul Rifa P vs Returning Officer on 17 October, 2024

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                                                 2024:KER:77168
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

  THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                    WP(C) NO. 35568 OF 2024

PETITIONER/S:

    1     FATHIMATHUL RIFA P, AGED 18 YEARS
          D/O. ASSU RAHEEM, PUTHIYOTTIL HOUSE, KUNNUMMAKKARA
          P.O., KOZHIKODE DISTRICT., PIN - 673308

    2     HIBA FATHIMA, AGED 20 YEARS
          D/O. EBRAHIM C K, ERFANAMANZIL HOUSE, VILLIAPPALLY
          P.O., KOZHIKODE DISTRICT., PIN - 673542

    3     FATHIMA REEHA USMAN, AGED 18 YEARS
          D/O. USMAN, AYSHA MANZIL, KODIYERI P.O., PARAL,
          KANNUR DISTRICT., PIN - 670671

    4     MUHAMMED SHADIL P.V
          AGED 18 YEARS
          S/O. SHAFI P V, MOOZHIKKAL HOUSE, THACHANKUNNU,
          KIZHUR, P.O., KOZHIKODE DISTRICT., PIN - 673522

    5     MUHAMMED ADIL S.K
          AGED 18 YEARS
          S/O. YUNUS S K, SAYIVINTEKATTIL HOUSE, PAYYOLI,
          P.O., KOZHIKODE DISTRICT., PIN - 673522

    6     AJAS P.M
          AGED 18 YEARS
          S/O. AKBAR, PUTHANMARACHALIL HOUSE, PAYYOLI, P.O.,
          KOZHIKODE DISTRICT., PIN - 673522

    7     ADERSH T
          AGED 20 YEARS
          S/O. ASOKAN T, THALAVANCHERI HOUSE, CHERANDATHUR,
          P.O., KOZHIKODE DISTRICT., PIN - 673541


          BY ADVS.
          RAHMATHULLAH.M
          AYISHA T.S.
 WP(C) NO. 35568 OF 2024                                      2024:KER:77168
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RESPONDENT/S:

     1       RETURNING OFFICER
             MHES COLLEGE OF SCIENCE AND TECHNOLOGY,
             CHERANDATHUR, VADAKARA, KOZHIKODE DISTRICT., PIN -
             673507

     2       THE DEAN OF STUDENTS WELFARE
             UNIVERSITY OF CALICUT, CALICUT UNIVERSITY
             P.O.MALAPPURAM DISTRICT., PIN - 673635

     3       VICE CHANCELLOR
             UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O,
             MALAPPURAM DISTRICT., PIN - 673635



OTHER PRESENT:

             Adv. P.C Sasidharan, SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   17.10.2024,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 35568 OF 2024                                  2024:KER:77168
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                               JUDGMENT

The issue involved in this writ petition pertains to

the rejection of the nomination submitted by the

petitioners in the college union election. The election

which is the subject matter, is already conducted on

10.10.2024. In such circumstances, no orders can be

passed in this writ petition. Accordingly, this writ petition

is closed, without prejudice to the right of the petitioners

to invoke the remedies against the election, if so advised.

sd/-

ZIYAD RAHMAN A.A, JUDGE

R.AV WP(C) NO. 35568 OF 2024 2024:KER:77168

APPENDIX OF WP(C) 35568/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 2ND RESPONDENT DATED 27-09-2024

Exhibit P2 TRUE COPY COMMUNICATION ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS DATED NIL.

Exhibit P3 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT DATED 07.10.2024 IN WP (C). NO. 35214/2024.