Kerala High Court
Baba Trading Company vs The State Of Kerala on 17 October, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:77841
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
WP(C) NO. 30343 OF 2024
PETITIONER:
BABA TRADING COMPANY
GROUND ,7/601-C ,THALIKULAM (PO ) THRISSUR DT 680569
REP BY ITS PROPRIETOR RANJITH P.K S/O KUNCHOKKAN AGED
53 PADATHIPARAMBIL HOUSE ,NATTIKA THRISSUR DT ., PIN -
680566
BY ADVS.
M.R.REENA
P.S.SUJETH
RESPONDENTS:
1 THE STATE OF KERALA
REP.BY SECRETARY ,DEPARTMENT OF HOME AFFAIRES
GOVERNMENT SECRETARIAT , THIRUVANANTHAPURAM., PIN -
695001
2 THE SUPERINTENDENT OF POLICE
THRISSUR RURAL , THRISSUR DISTRICT., PIN - 680003
3 THE DY.SUPERINTENDENT OF POLICE
KODUNGALLUR RURAL POLICE KODUNGALLUR SUB DIVISIONAL
OFFICE OF POLICE ( SDOP ) , THRISSUR DISTRICT., PIN -
680664
4 CIRCLE INSPECTOR OF POLICE
VATANAPPILLY POLICE STATION ,THRISSUR DT ., PIN -
680614
5 THE CITU THALIKULAM BRANCH
2024:KER:77841
WP(C)No.30343 of 2024
2
REP. BY ITS SECRETARY ,THALIKULAM ,THRISSUR DT ., PIN
- 680569
6 ASSISTANT LABOUR OFFICER
THE OFFICE OF ASST.LABOUR OFFICER 3RD CIRCLE ,
CHEMBUKKAVU , THRISSUR ., PIN - 680005
7 KERALA HEAD LOAD WORKERS WELFARE BOARD
REP BY ITS CHIEF EXECUTIVE OFFICER SRM
ROAD ,KALOOR ,ERNAKULAM NORTH-682018
IS IMPLEADED AS ADDL. R7 AS PER THE ORDER DTD. 9.9.24
IN IA 1/24 IN WPC.
8 KERALA HEAD LOAD WORKERS WELFARE BOARD THIRISSUR DT
REP BY ITS CHAIRMAN JAI HIND MARKET BUILDING ,NEHRU
BAZAR ,KURUPPAM ROAD THRISSUR . PIN :860001---
IS IMPLEADED AS ADDL. R8 AS PER THE ORDER DTD. 9.9.24
IN IA 1/24 IN WPC
BY ADV SRI.S.KRISHNA MOORTHY,
SC, KERALA HEADLOAD WORKERS WELFARE BOARD - KHWWB
SRI.P.S.APPU, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:77841
WP(C)No.30343 of 2024
3
JUDGMENT
Dated this the 17th day of October, 2024
Learned Counsel on either side submits that
the dispute was resolved by the intervention of the
Assistant Labour Officer. A copy of memorandum of
settlement is also made available.
The writ petition is hence disposed of in
terms of the settlement.
Sd/-
V.G.ARUN
JUDGE
SSK/17/10
2024:KER:77841
APPENDIX OF WP(C) 30343/2024
PETITIONER EXHIBITS
Exhibit -P1 A TRUE COPY OF CERTIFICATE OF REGISTRATION
UNDER KERALA SHOPS AND COMMERCIAL
ESTABLISHMENT ACT 1960 DATED 9/11/2021
Exhibit -P2 A TRUE COPY OF THE CERTIFICATE OF
REGISTRATION UNDER GST DATED 9/12/2020
Exhibit- P3 A TRUE COPY OF THE LICENSE ISSUED BY THE
GRAMA PANCHAYATH THALIKULAM DATED 14/5/2024
Exhibit -P4 A TRUE COPY OF THE COMPLAINT GIVEN TO THE
2NDRESPONDENT THE S.P ,THRISSUR RURAL DATED
8/8/2024
Exhibit -P5 A TRUE COPY OF THE RECEIPT GIVEN BY THE
OFFICE OF THE 2ND RESPONDENT DATED
12/8/2024
Exhibit-P 6 A TRUE COPY OF THE COMPLAINT GIVEN TO THE
3RD RESPONDENT DY.S.P.KODUNGALLUR
RURAL(SDOP) DATED 8/8/2024
Exhibit-P 7 A TRUE COPY OF THE RECEIVED FROM THE OFFICE
OF THE 3RD RESPONDENT DATED 12/8/2024
Exhibit-P 8 A TRUE COPY OF THE COMPLAINT GIVEN TO THE
4TH RESPONDENT ,CI OF POLICE
VATANAPPILLY ,THRISSUR DT.DATED 8/8/2024
Exhibit -P9 A TRUE COPY OF THE RECEIVED FROM THE OFFICE
OF THE 4TH RESPONDENT DATED 13/8/2024
RESPONDENTS EXHIBITS : NIL
TRUE COPY
P.A. TO JUDGE
