Kerala High Court
Quilon Medical Trust vs The National Medical Commission on 17 October, 2024
2024:KER:77265
WP(C) NO. 36480 OF 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
WP(C) NO. 36480 OF 2024
PETITIONER:
QUILON MEDICAL TRUST
REPRESENTED BY ITS CHAIRMAN & MANAGING TRUSTEE,
MYLAPORE, THATTAMALA.P.O. KOLLAM, PIN - 691020
BY ADVS.
TONY GEORGE KANNANTHANAM
P.M.SANEER
RESPONDENTS:
1 THE NATIONAL MEDICAL COMMISSION.
REPRESENTED BY ITS SECRETARY, POCKED 14, SECTOR
8, DWARAKA,, PIN - 110075
2 THE POST GRADUATE MEDICAL ASSESSMENT & RATING
BOARD
REPRESENTED BY ITS SECRETARY, THE NATIONAL
MEDICAL COMMISSION. POCKED 14, SECTOR 8, DWARAKA,
NEW DELHI, PIN - 110075
3 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE. P.O., THRISSUR REPRESENTED BY
ITS REGISTRAR, PIN - 630596
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
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WP(C) NO. 36480 OF 2024
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OTHER PRESENT:
Adv. K.S Prenjith Kumar, DSGI, Adv. Binny Thomas,
SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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WP(C) NO. 36480 OF 2024
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ZIYAD RAHMAN A.A , J
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W.P.(C) No.36480 of 2024
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Dated this the 17th day of October, 2024
JUDGMENT
The learned counsel for the petitioner submits that, after
filing this writ petition, University granted consent of affiliation for
all the courses applied for, except two courses. In such
circumstances, further orders are not necessary.
Accordingly, this writ petition is closed, recording the
above submission.
Sd/-
ZIYAD RAHMAN A.A,
JUDGE
GBG
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WP(C) NO. 36480 OF 2024
APPENDIX OF WP(C) 36480/2024
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE ESSENTIALITY
CERTIFICATE NO.S3/106/2023-HEALTH DATED
10-1-2024 WITH TYPED COPY
Exhibit-P2 TRUE COPY OF THE REGULATIONS DATED 2-6-
2023 ISSUED BY THE 1ST RESPONDENT
Exhibit-P3 COPY OF THE "CONSENTS OF AFFILIATION"
LETTER NO.3141/2024/ACI/MED/B2/4/ KUHS
DATED 27-9-2024
Exhibit-P3(a) COPY OF CONSENT OF AFFILIATION LETTER
NO.3141/2024/ACI/MED/B2/3/KUHS DATED 27-
9-2024
Exhibit-P3(b) COPY OF CONSENT OF AFFILIATION LETTER
NO.3141/2024/ACI/MED/B2/2/KUHS DATED 27-
9-2024
Exhibit-P3(c) COPY OF CONSENT OF AFFILIATION LETTER
NO.3141/2024/ACI/MED/B2/6/KUHS DATED 27-
9-2024
Exhibit-P3(d) COPY OF CONSENT OF AFFILIATION LETTER
NO.3141/2024/ACI/MED/B2/1/KUHS DATED 27-
9-2024
Exhibit-P3(e) COPY OF CONSENT OF AFFILIATION LETTER
NO.3141/2024/ACI/MED/B2/5/KUHS DATED 27-
9-2024
Exhibit-P4 TRUE COPY OF THE REPRESENTATION DATED
30-9-2024 TO THE 3RD RESPONDENT
Exhibit-P5 TRUE COPY OF THE PUBLIC NOTICE
NO.M.19011/38/2024/NMC/PGMARB(8293796
DATED 18-9-2024 ISSUED BY THE NMC
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WP(C) NO. 36480 OF 2024
Exhibit-P6 TRUE COPY OF THE AMENDED CHAPTER XXI,
ALONG WITH THE NOTIFICATION NO.2035/AC-
H/2015/KUHS DATED 24-2-2020
