Citation : 2024 Latest Caselaw 29526 Ker
Judgement Date : 17 October, 2024
2024:KER:77406
RFA NOS. 747/2010 & 35/15
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
RFA NO. 747 OF 2010
AGAINST THE JUDGMENT DATED 31.03.2010 IN OS NO.56 OF
2008 OF SUB COURT, PALA
APPELLANTS/PLAINTIFFS:
1 K.T.JOSEPH @ THANKACHAN,
AGED 50 YEARS, S/O.THOMAS, RESIDING AT
KARAKKATTUKUNNEL HOUSE, KARUTHODU KARA,
ERUMELY NORTH VILLAGE, KANJIRAPALLI TALUK,
KOTTAYAM DISTRICT.
2 K.T.DEVASIA @ BABU,
AGED 47 YEARS,
S/O.THOMAS, RESIDING AT KARAKKATTUKUNNEL HOUSE,
KARUTHODU KARA, ERUMELY NORTH VILLAGE,
KANJIRAPALLI TALUK, KOTTAYAM DISTRICT.
BY ADV SRI.LIJI.J.VADAKEDOM
RESPONDENTS/DEFENDANTS:
1 SAJU THOMAS,
AGED 36 YEARS, S/O. THOMAS,
AUTORICKSHAW DRIVER, RESIDING AT KARAKKATTUKUNNEL
HOUSE, KARUTHODU KARA, ERUMELY NORTH VILLAGE,
KANJIRAPALLI TALUK, KOTTAYAM DISTRICT, NOW RESIDING
AT KARAKKATTUKUNNEL HOUSE, CHEERANCHIRA BHAGAM,
CHANGANASSERY TALUK, KOTTAYAM DISTRICT-686 106.
2024:KER:77406
RFA NOS. 747/2010 & 35/15
2
2 THRESSIAMMA THOMAS,
AGED 75 YEARS, W/O. THOMAS, RESIDING AT
KARAKKATTUKUNNEL HOUSE, KARUTHODU KARA, ERUMELY
NORTH VILLAGE, KANJIRAPALLI TALUK, KOTTAYAM
DISTRICT, NOW RESIDING AT KARAKKATTUKUNNEL HOUSE,
CHEERANCHIRA BHAGAM, CHANGANASSERY TALUK, KOTTAYAM
DISTRICT-686 577.
3 LUCY THOMAS,
AGED 48 YEARS, W/O.GEORGE, RESIDING AT PARAKKAT
HOUSE, VILAKKUMARUTHU BHAGAM, POOVARANI VILLAGE,
POOVARANI P.O., MEENACHIL TALUK-686 106.
4 MINI BIJU,
AGED 34 YEARS, W/O.BIJU, RESIDING AT MANGALATHIL
(KANIYAKKATTU HOUSE), PASUPPARA VILLAGE, IDUKKI
DISTRICT.
5 M.C.JOY,
AGED 40 YEARS, S/O.CHERIAN VARGHESE,
RESIDING AT MULANKUZHIYIL HOUSE, NENMENI BHAGAM,
EDAKKUNNAM KARA, MUNDAKAYAM VILLAGE, KOTTAYAM
DISTRICT-686 513.
BY ADVS.
SRI.V.R.KESAVA KAIMAL
SRI.N.M.MADHU
SMT.C.S.RAJANI
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
17.10.2024, ALONG WITH RFA.35/2015, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:77406
RFA NOS. 747/2010 & 35/15
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
RFA NO. 35 OF 2015
AGAINST THE ORDER/JUDGMENT DATED IN AS NO.51 OF 2011 OF
DISTRICT COURT, KOTTAYAM ARISING OUT OF THE ORDER/JUDGMENT
DATED 31.03.2010 IN OS NO.27 OF 2009 OF SUB COURTT, PALA
FULL NAME AND ADDRESS OF THE APPELLANTS/DEFENDANTS:
1 K.T.JOSEPH @ THANKACHEN,
AGED 50 YEARS, S/O.THOMAS, KARAKKATTUKUNNEL,
KARUTHODU KARA, ERUMELY NORTH VILLAGE,
KANJIRAPALLI TALUK.
2 K.T.DEVASIA @ BABU,
AGED 47 YEARS, S/O.THOMAS, KARAKKATTUKUNNEL,
KARUTHODU KARA, ERUMELY NORTH VILLAGE,
KANJIRAPALLI TALUK.
FULL NAME AND ADDRESS OF THE RESPONDENTS/PLAINTIFF:
SAJU THOMAS,
AGED 36 YEARS, S/O. THOMAS, KARAKKATTUKUNNEL,
KARUTHODU KARA, ERUMELY NORTH VILLAGE, KANJIRAPALLI
TALUK.
THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
17.10.2024, ALONG WITH RFA.747/2010, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:77406
RFA NOS. 747/2010 & 35/15
4
T.R. RAVI, J.
--------------------------------------------
R.F.A Nos.747/2010 & 35/2015
--------------------------------------------
Dated this the 17th day of October, 2024
JUDGMENT
The counsel for the appellants submits that these
appeals are not pressed.
Accordingly, these appeals are dismissed as not
pressed.
Sd/-
T.R.RAVI JUDGE mpm
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