Unnikrishnan K.M vs Leena E.J
2024 Latest Caselaw 29519 Ker

Kerala High Court

Unnikrishnan K.M vs Leena E.J on 17 October, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR. JUSTICE S.MANU

    THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                       CRL.MC NO. 3189 OF 2020

   CRIME NO.661/2018 OF SULTHAN BATHERY POLICE STATION, Wayanad

        AGAINST THE ORDER/JUDGMENT DATED IN CC NO.604 OF 2018 OF

JUDICIAL MAGISTRATE OF FIRST CLASS ,SULTHANBATHERY

PETITIONER:

            UNNIKRISHNAN K.M.
            AGED 60 YEARS
            S/O. P.M.MADHAVAN NAMBISAN, HARITHAM, ALAPPADAMBA,
            MATHIL P.O., KANNUR DISTRICT,PIN-670 307


            BY ADVS.
            ZUBAIR PULIKKOOL
            SRI.P.S.BINU


RESPONDENTS:

    1       LEENA E.J.
            W/O. GEORGE.K.T., KUZHIVELIL HOUSE, KAIPPANCHERY,
            SULTHAN BATHERY P.O., WYNAD DISTRICT,PIN-673 592

    2       STATE OF KERALA,
            REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
            ERNAKULAM-682 031

            BY ADV SRI.A.V.JAMES
            SRI.SANAL P.RAJ- P.P.


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 3189 OF 2020

                                       2
                                                           2024:KER:77233
                                  ORDER

Learned counsel on either side submitted that the trial has

commenced before the trial court and some of the witnesses have been

examined. As a result, the prayer in this Crl.MC has become infructuous.

Therefore, this Crl.MC is closed. All contentions are left open.The learned

Magistrate shall endeavour to conclude the trial as early as possible,

since the crime is of the year 2018.

sd/-

S.MANU JUDGE Nsd CRL.MC NO. 3189 OF 2020

2024:KER:77233

PETITIONER ANNEXURES

ANNEXURE -I COPY OF FIR IN CRIME NO.661/2018 OF SULTAN BATHERY POLICE STATION

ANNEXURE-II CERTIFIED COPY OF FINAL REPORT IN CRIME NO.661/2018 OF SULTAN BATHERY POLICE STATION

ANNEXURE-III COPY OF MEMO ISSUED BY PETITIONER TOT HE 1ST RESPONDENT DT 12.04.2016

ANNEXURE-IV COPY OF LETTER SUBMITTED BY PETITIONER TO DIRECTOR OF GENERAL; EDUCATION, TRIVANDRUM DT,21.12.16

ANNEXURE-V COPY OF MEMO ISSUED BY THE PRINCIPAL TO THE 1ST RESPONDENT DT 23.11.2005

ANNEXURE-VI COPY OF FIR IN CRIME NO 478/2005 OF SULTHAN BATHERY POLICE STATION

ANNEXURE-VII COPY OF G.O(RT) NO.5864/2005 ISSUED BY KERALA STATE GOVERNMENT