S. Susheela Devi vs The Secretary
2024 Latest Caselaw 29516 Ker

Kerala High Court

S. Susheela Devi vs The Secretary on 17 October, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                   THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
           Thursday, the 17th day of October 2024 / 25th Aswina, 1946

                               DBP NO. 18 OF 2021


IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - TDB REPORT NO.08/2021 IN COMPLAINT
NO.28/2020 - IMPOSING LIABILITY ARISING OUT OF THE AUDIT REPORT DBAR 4 OF 2015
AND A WRIT PETITION FILED BEFORE THE HONOURABLE HIGH COURT AS WP(C)NO.22031 OF
2010 AT THE INSTANCE OF THE OCCUPIERS OF THE BUILDINGS - SUO MOTU PROCEEDINGS
INITIATED - REG:


   PETITIONER:


          S. SUSHEELA DEVI

          KALIKKAL PUTHAN VEEDU, KAPPIL MEKKU

          KRISHNAPURAM P.O., KAYAMKULAM -690 533.

          BY SRI.MANU GOVIND, Advocate for the petitioner


   RESPONDENTS:



    1.    THE SECRETARY

          TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM

    2.    THE DEVASWOM COMMISSIONER

          TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM

    3.    THE JOINT DIRECTOR

          TRAVANCORE DEVASWOM BOARD AUDIT, THIRUVANANTHAPURAM

          BY SRI.G.SANTHOSH KUMAR, SC, TRAVANCORE DEVASWOM BOARD

          BY GOVERNMENT PLEADER FOR THE 3RD RESPONDENT

          BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN

          THE DEVASWOM BOARD PETITION ALONG WITH CONNECTED CASES HAVING
    COME UP FOR ORDERS AGAIN   ON 17/10/2024, UPON PERUSING THE PETITION
    AND THIS COURT'S COMMON ORDER DATED 14/09/2023, THE COURT ON THE SAME
    DAY PASSED THE FOLLOWING
                ANIL K. NARENDRAN & P.G.AJITHKUMAR, JJ.
               -----------------------------------------------------
                DBAR No.4 of 2015, DBP No.18 of 2021 and
                               DBP No.19 of 2021
              --------------------------------------------------------
                  Dated this the 17th day of October, 2024

                                       ORDER

Anil K. Narendran, J

Registry to incorporate a copy of the judgment in W.P.(C)

No.23675 of 2020.

The learned Standing Counsel for Travancore Devaswom

Board seeks adjournment.

List on 06.11.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE PV

17-10-2024 /True Copy/ Assistant Registrar