Niburaj B R vs The Joint Registrar Of Co-Operative ...
2024 Latest Caselaw 29491 Ker

Kerala High Court

Niburaj B R vs The Joint Registrar Of Co-Operative ... on 17 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                             2024:KER:77871

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
                 WP(C) NO. 27722 OF 2024

PETITIONER:

         NIBURAJ B R
         AGED 44 YEARS, S/O LATE BABURAJAN,
         BINU BHAVANAM, MELOOD P.O,
         PERINGANAD VILLAGE, ADOOR TALUK,
         PATHANAMTHITTA DISTRICT PIN - 691554.

         BY ADVS.
         AJITH MURALI
         MOHANAN M.K.



RESPONDENTS:

   1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
         (GENERAL) OFFICE OF CO-OPERATIVE JOINT
         REGISTRAR, PATHANAMTHITTA P.O.,
         PATHANAMTHITTA., PIN - 689645.

   2     ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
         OFFICE OF THE ASSISTANT REGISTRAR (GENERAL),
         ADOOR, PATHANAMTHITTA DISTRICT., PIN - 691523.

   3     THE SECRETARY
         MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO.P.T
         639, MYLAPRA TOWN P.O, ADOOR TALUK ,
         PATHANAMTHITTA DISTRICT., PIN - 689678.

   4     MYLPRA SERVICE CO-OPERATIVE BANK LTD.NO.639
         MYLAPRA TOWN P.O, ADOOR TALUK ,
         PATHANAMTHITTA DISTRICT, PIN - 689678
         REPRSENTED BY THE SECRETARY.
 W.P.(C)No.27722 of 2024                  2024:KER:77871
                           :2:




    5    THE ADMINSTRATOR
         MYLAPRA SERVICE CO-OPERATIVE BANK LTD.
         NO.P.T 639, MYLAPRA TOWN P.O, ADOOR TALUK,
         PATHANAMTHITTA DISTRICT., PIN - 689678.

         BY ADV.SMT. ANIMA M., GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C)No.27722 of 2024                        2024:KER:77871
                                :3:




                        JUDGMENT

Dated this the 17th day of October, 2024

Counsel for the petitioner submits that due to subsequent

events, the petitioner does not want to prosecute the writ

petition.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

N. NAGARESH JUDGE ams W.P.(C)No.27722 of 2024 2024:KER:77871

APPENDIX OF WP(C) 27722/2024

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF PASSBOOK STATEMENT OF THE PETITIONER ISSUED BY THE 3RD RESPONDENT.

Exhibit-P2 TRUE COPY OF THE STATEMENT OF ACCOUNT SHOWN IN THE PASSBOOK OF THE PETITIONER DATED 13.03.2024 ISSUED BY THE 3RD RESPONDENT.

Exhibit-P3 TRUE COPY OF THE TREATMENT CERTIFICATE OF THE PETITIONER.

Exhibit-P4 TRUE COPY OF THE TREATMENT CERTIFICATE OF THE PETITIONER.

Exhibit-P5 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 29.01.2024.