Kerala High Court
Kallamkuzhi Juma Masjid vs P. Mamy on 17 October, 2024
Author: Amit Rawal
Bench: Amit Rawal
2024:KER:79875
CRP(WAKF) NO. 98 OF 2018
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
CRP(WAKF) NO. 98 OF 2018
AGAINST THE ORDER/JUDGMENT DATED 16.11.2017 IN WOS
NO.29 OF 2013 OF WAKF TRIBUNAL, ERNAKULAM
PETITIONERS/DEFENDANTS 1 to 4:
1 KALLAMKUZHI JUMA MASJID
REPRESENTED BY ITS PRESIDENT,P.M.ABID THANGAL,
AGED ABOUT 55 YEARS,
S/O.KUNHITHANGAL,PUTHIYAMALIEKKAL HOUSE,
P.O.THRIKKALUR,VIA THACHAMPARA,
PALAKKAD DISTRICT, PIN-678593,(
PRESENT PRESIDENT PUTHIYAMALIEKKAL
HOUSE,P.O.THRIKKALUR,VIA THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593).
2 PRESIDENT
KALLAMKUZHY JUMA MASJID COMMITTEE,
THRIKKALUR,VIA THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
3 SECRETARY
KALLAMKUZHY JUMA MASJID COMMITTEE,THRIKKALUR,
VIA THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
4 TREASURER
KALLANKUZHY JUMA MASJID COMMITTEE,
P.O.THRIKKALUR,VIA THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
2024:KER:79875
CRP(WAKF) NO. 98 OF 2018
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BY ADVS.
SRI.R.RAMADAS
SRI.T.SIVADASAN
RESPONDENTS/ADDITIONAL PLAINTIFFS 2 TO 6 AND 5TH DEFENDANT,
ADDITIONAL DEFENDANTS 6 TO 19:
1 P. MAMY
AGED 80 YEARS, S/O.UNNENKUTTY,
POOLAMANNIL,THRIKKALUR, VIA THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
2 MUHAMMED
AGED 97 YEARS, S/O.MOIDU,
KAMMALONKUNNAM,THRIKKALUR,
VIA THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
3 MOIDU
AGED 77 YEARS, S/O.AYMU,
KAMMALONKUNNAM,THRIKKALUR,
VIA THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
4 BAPPU
AGED 77 YEARS, S/O.KUNJAYMU,
KOMMALONKUNNAM,THRIKKALUR,
VIA THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
5 HAJI.P.K.MUHAMMED SHAFI
AGED 82 YEARS, S/O.AHAMEDKUTTY,
PUTHIYAKULATHIL,THRIKKALUR,VIA
THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
6 KERALA STATE WAKF BOARD
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, WAKF
BOARD OFFICE,VIP ROAD,COCHIN-17.
7 MUSTHAFA SAQUAFI
S/O.SYED,THEKKUMURAYAN
2024:KER:79875
CRP(WAKF) NO. 98 OF 2018
3
HOUSE,THRIKKALOOR.P.O,VIA,THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
8 VAPPU
AGED 69 YEARS,S/O.VEERAN,VARIYATHODI HOUSE,
THRIKKALOOR.P.O VIA,THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
9 AYAMUTTY.P.D
AGED 69 YEARS, S/O.SYEDALI,
PALAKKAPARAMBIL,THRIKKALLOOR.P.O
PALAKKAD DISTRICT,PIN-678593.
0 UMMER.V
AGED 65 YEARS,S/O.KUNJUMOIDEEN,
VELOORAN HOUSE,THRIKKALOOR.P.O,
PALAKKAD DISTRICT,PIN-678593.
11 SULAIMAN.K
AGED 43 YEARS,S/O.HAMSAKUTTY,
KONHICHALI HOUSE,THRIKKALOOR.P.O,
PALAKKAD DISTRICT,PIN-678593.
12 NASAR.C
AGED 44 YEARS,S/O.MUHAMMED,
CHIENATH HOUSE,THRIKKALOOR.P.O,
PALAKKAD DISTRICT,PIN-678593.
13 ISMAIL.P.P
AGED 38 YEARS,S/O.MUHAMMED,
PALAKKAPARAMBIL HOUSE,THRIKKALOOR.P.O,
VIA THACHAMPARA,PALAKKAD-678593.
14 ABDUL RASHEED
AGED 35 YEARS,S/O.MUHAMMED,
PALAKKAPARAMBIL HOUSE,THRIKKALOOR.P.O,
VIA THACHAMPARA,PALAKKAD-678593.
15 AMEER
AGED 30 YEARS,
S/O.MUHAMMEDALI,
2024:KER:79875
CRP(WAKF) NO. 98 OF 2018
4
MANGATTARU HOUSE,THRIKKALOOR.P.O,
VIA THACHAMPARA,PALAKKAD-678593.
16 NOUSHAD KARROKIL
AGED 28 YEARS,S/O.MUHAMMEDALI,
KAROOKIL HOUSE,THRIKKALOOR.P.O,
VIA THACHAMPARA,PALAKKAD-678593.
17 C.M.SIDHIQUE
AGED 47 YEARS,S/O.MUHAMMED,
CHELOTTIL HOUSE,THRIKKALOOR.P.O,
THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
18 MUHAMMEDALI
AGED 50 YEARS,
S/O.ABDULLA, KAMMALMKUNNAN,
THRIKKALLOOR.P.O,THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
19 SAIDALAVI
AGED 36 YEARS,S/O.AYAMKUTTY,
PADALATH HOUSE, THRIKKALOOR.P.O,
THACHAMPARA,PALAKKAD DISTRICT,PIN-678593.
20 SALEEM.P.K
AGED 37 YEARS,S/O.CHERIYA MUHAMMED,
PALAYAKODANM,THRIKKALOOR.P.O,THACHAMPARA,
PALAKKAD DISTRICT,PIN-678593.
BY ADVS.
SHRI.T.K.SAIDALIKUTTY, SC, WAQF BOARD
Jamsheed Hafiz
SRI JAMSHEED HAFIZ SC WAQF
THIS CRP (WAKF ACT) HAVING BEEN FINALLY HEARD ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:79875
CRP(WAKF) NO. 98 OF 2018
5
ORDER
Amit Rawal, J.
Learned counsel for the petitioners submits that the
C.R.P.(Wakf) may be ordered to be closed. Ordered
accordingly.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
EASWARAN S.
JUDGE
nak
