Citation : 2024 Latest Caselaw 29468 Ker
Judgement Date : 17 October, 2024
WP(C) No.21607/2024 1/3 Order Date : 17-10-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
Thursday, the 17th day of October 2024 / 25th Aswina, 1946
WP(C) NO. 21607 OF 2024
PETITIONER:
JITHIN MOHANAN,AGED 30 YEARS,S/O. MOHANAN. M. V.,
MANGALATHUPARAMBIL,MALAYATTOOR. P.O., ERNAKULAM, PIN-683587.
RESPONDENTS:
1. THE REGIONAL TRANSPORT OFFICER (RTO), 2ND FLOOR, CIVIL STATION,
KAKKANAD, VAZHAKKALA, ERNAKULAM, PIN-682030.
2. CHOLAMANDALAM INVESTMENT & FINANCE CO. LTD., 2ND FLOOR, THEKKEKARA
COMMERCIAL CENTRE, PADIVATTOM, REPRESENTED BY ITS MANAGER,
ERNAKULAM, PIN-682024
3. LATHA S., W/O. LATE GIRISH BABU, PUNNAKKADAN HOUSE, PUNNAKKATTU
MOOLA, THRIKKAKARA NORTH, ERNAKULAM, PIN-682022.
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to provisionally issue a fresh RC as sought for in Ext.P-2,
pending disposal of this writ petition (civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
23.07.2024 and upon hearing the arguments of M/S B.PRAMOD & ATHUL M.V,
Advocates for the petitioner, SRI. BINOY VASUDEVAN, Advocate for R1 and of
M/S.ASOKAN K.V. & INDUCHOODAN.A, Advocates for the respondents, the court
passed the following:
WP(C) No.21607/2024 2/3 Order Date : 17-10-2024
D. K. SINGH, J.
------------------------------------------
W.P.(C).Nos.21607 & 31173 of 2024
-------------------------------------------
Dated this the 17th day of October, 2024
COMMON ORDER
This Court is unable to understand what is being
argued by the learned counsel for the petitioners and
therefore, post this matter to some other Bench with
the necessary orders to be obtained from the Hon'ble
the Chief Justice.
Sd/-
D. K. SINGH JUDGE
Mms WP(C) No.21607/2024 3/3 Order Date : 17-10-2024
APPENDIX OF WP(C) 21607/2024 Exhibit P-1 A TRUE COPY OF THE VEHICLE RELEASE ORDER DATED 01.11.2023 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Exhibit P-2 A TRUE COPY OF THE APPLICATION DATED 10.11.2023 FOR ISSUANCE OF A FRESH CERTIFICATE OF REGISTRATION SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT Exhibit P-3 A TRUE COPY OF THE COVERING LETTER DATED 10.11.2023 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT .
Exhibit P-4 A TRUE COPY OF THE ENTRY IN THE 'PARIVAHAN SEWA' WEBSITE SHOWING THE BLACKLISTING OF THE VEHICLE BASED ON THE OBJECTION OF THE 3RD RESPONDENT Exhibit P-5 A TRUE COPY OF THE JUDGMENT DATED 08.04.2024 IN W. P. (C). NO. 1576/2024 PASSED BY THIS HON'BLE COURT . Exhibit P-6 A TRUE COPY OF THE ORDER DATED 05.06.2024 PASSED BY THE 1ST RESPONDENT .
Exhibit P-6 English translation of Exhibit P-6
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!