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Shaji.M.V vs Thaipparambath Kudumba Dharma ...
2024 Latest Caselaw 29308 Ker

Citation : 2024 Latest Caselaw 29308 Ker
Judgement Date : 10 October, 2024

Kerala High Court

Shaji.M.V vs Thaipparambath Kudumba Dharma ... on 10 October, 2024

OP(C) No.311/2024                                1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT

                          THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

               Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                                 OP(C) NO. 311 OF 2024

EA 530/2023 IN EP 253/2016 IN OS 300/2010 OF ADDITIONAL MUNSIFF COURT, CHERTHALA

   PETITIONERS/PETITIONERS/JUDGMENT DEBTORS:

       1. SHAJI.M.V., AGED 48 YEARS, S/O. VASU, MADHAVASSRIL, POOCHAKKAL
          P.O., CHERTHALA TALUK,, PIN - 688526

            AND ANOTHER

   RESPONDENTS/RESPONDENTS/DECREE HOLDER:

       1. THAIPPARAMBATH KUDUMBA DHARMA DAIVATHINKAL TRUST, AGED 68
          YEARS, REG. NO.10/1975, POOCHAKKAL P.O., PANAVALLY VILLAGE,
          ALAPPUZHA, REPRESENTED BY ITS PRESIDENT, SRI.SOMASEKHARAN NAIR, S/O.
          RAGHAVAN PILLAI, PADMA NIVAS, S.N. PURAM, CHERTHALA, PIN - 688526

            and 4 others....


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No.253/2016 in OS No.300/2010 on the file of
   the Additional Munsiff's Court, Cherthala, pending disposal of the above
   OP(C).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   11.09.2024 and upon hearing the arguments of SRI.ROY CHACKO, Advocate for
   the petitioners and of M/S.V.N. SANKARJEE, V.N. MADHUSUDHANAN, R. UDAYA
   JYOTHI, M.M. VINOD, M. SUSEELA, KEERTHI BALACHANDRAN, VIJAYAN PILLAI P.K,
   C. PURUSHOTHANAM NAIR & SURESH K.M, Advocates for the respondents 1 to 3,
   the court passed the following:

                                          O R D E R

Interim order is extended by one month.

Post on 11-11-2024.

Sd/- VIJU ABRAHAM, JUDGE

10-10-2024 /True Copy/ Assistant Registrar

 
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