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Reliance General Insurance Co. Ltd vs V.Saritha
2024 Latest Caselaw 29294 Ker

Citation : 2024 Latest Caselaw 29294 Ker
Judgement Date : 10 October, 2024

Kerala High Court

Reliance General Insurance Co. Ltd vs V.Saritha on 10 October, 2024

                                                   2024:KER:75324
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
                       MACA NO. 232 OF 2017
         AGAINST THE AWARD DATED 21.07.2016 IN OP (MV) NO.418 OF
         2014 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, ERNAKULAM



APPELLANT/3RD RESPONDENT :-

            RELIANCE GENERAL INSURANCE CO. LTD
            REP. BY IT'S LEGAL CLAIMS MANAGER,
            RELIANCE GENERAL INSURANCE CO. LTD., ERNAKULAM.

            BY ADV TAPAS VARMA . A


RESPONDENTS/CLAIMANTS :-

    1       V.SARITHA, W/O.LATE P.K.SUNIL KUMAR,
            PADINJARE THOPPIL, KUMBALAM P.O.,
            ERNAKULAM. 682506.

    *2      SREELAKSHMI (MINOR)      (CORRECTED)
            D/O.LATE P.K.SUNIL KUMAR, PADINJARE THOPPIL,
            KUMBALAM P.O., ERNAKULAM. 682506.
            REP BY HER MOTHER V.SARITHA,
            W/O.LATE P.K.SUNIL KUMAR, PADINJARE THOPPIL,
            KUMBALAM P.O., ERNAKULAM

            *(CAUSE TITLE CORRECTED AS PER THE ORDER DATED
            24/05/2017 IN IA.NO.1340/17 IN MACA 232/2017)

    *3      SAMANYU (MINOR)          (CORRECTED)
            S/O.LATE P.K.SUNIL KUMAR, PADINJARE THOPPIL,
            KUMBALAM P.O., ERNAKULAM. 682506.
            REP BY HER MOTHER V.SARITHA,
            W/O.LATE P.K.SUNIL KUMAR, PADINJARE THOPPIL,
            KUMBALAM P.O., ERNAKULAM

            *(CAUSE TITLE CORRECTED AS PER THE ORDER DATED
            24/05/2017 IN IA.NO.1340/17 IN MACA 232/2017)
 MACA NO. 232 OF 2017
                                   2



                                                           2024:KER:75324
    4        AMBUJAKSHI AMMA
             W/O.LATE KUMARA PILLAI, PADINJARE THOPPIL,
             KUMBALAM P.O., ERNAKULAM. 682506.


             BY ADVS.
             SRI.T.ABY JACOB
             SMT.K.N.RAJANI



     THIS    MOTOR   ACCIDENT   CLAIMS   APPEAL   HAVING    BEEN   FINALLY
HEARD ON 10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA NO. 232 OF 2017
                                  3



                                                      2024:KER:75324




                            JUDGMENT

The learned counsel for the appellant seeks permission to

withdrawn this appeal and filed a memo dated 26.09.2024 to that

effect. Therefore, the appeal is dismissed as withdrawn.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE SMA

 
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