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The State Bank Of India Sbi vs Sreeprakash A.P
2024 Latest Caselaw 29290 Ker

Citation : 2024 Latest Caselaw 29290 Ker
Judgement Date : 10 October, 2024

Kerala High Court

The State Bank Of India Sbi vs Sreeprakash A.P on 10 October, 2024

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
              THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                      &
                      THE HONOURABLE MR. JUSTICE S.MANU
         Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                             WA NO. 1984 OF 2023
    AGAINST JUDGMENT DATED 14/09/2023 IN WP(C) 12474/2021 OF THIS COURT
APPELLANT(S)/RESPONDENTS IN W.P.(C):

  1. THE STATE BANK OF INDIA SBI, STRESSED ASSETS RECOVERY BRANCH, REP.
     BY THE ASSISTANT GENERAL MANAGER, THIRUVANANTHAPURAM 695 012., PIN -
     695012

AND ANOTHER

BY ADV.TOM K.THOMAS

RESPONDENT(S)/PETITIONERS IN W.P.(C):

  1. SREEPRAKASH A.P., AGED 54 YEARS PROPRIETOR BUILTECH ENGINEERS AND
     BUILTECH COLOURS TC 53 1476 SREE PADMAM PADMA NAGAR MANKULAM ROAD
     PAPPANAMCODE PO THIRUVANANTHAPURAM, PIN - 695018

AND ANOTHER

BY ADVS.M/S. DINESH R.SHENOY AND V.SUBHASH BHAT

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgement in W.P.(C).No.12474 of 2021 dated
14.09.2023 and permit the bank to proceed with the recovery proceedings,
pending disposal of above Writ Appeal.
     This Writ Appeal again coming on for orders on 10/10/2024 upon
perusing the appeal memorandum and this court's order dated 02/09/2024,
the court on the same day passed the following:
                                NITIN JAMDAR, C.J.
                                           &
                                     S.MANU, J.
                         =========================
                               W.A No. 1984 of 2023
                         =========================
                       Dated this the 10th day of October, 2024

                                        ORDER

NITIN JAMDAR, C.J.

Post on 17 October 2024.

2. Interim stay is extended till next date.

Sd/-

NITIN JAMDAR CHIEF JUSTICE

Sd/-

S.MANU JUDGE

uu

10-10-2024 /True Copy/ Assistant Registrar

 
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