Mehboob P T vs Bank Of Maharashtra
2024 Latest Caselaw 29283 Ker

Kerala High Court

Mehboob P T vs Bank Of Maharashtra on 10 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:75390


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 10TH DAY OF OCTOBER 2024/18TH ASWINA, 1946

                       WP(C) NO. 34455 OF 2024

PETITIONER:

          MEHBOOB P T
          AGED 20 YEARS, S/O ALAVI P T.
          PUZHAJJATHODY, UNNAMTHALA, PADINJATTUM MURI PO,
          KOOTTILANGADI, MALAPPURAM, KOOTTILANGADI,
          PIN - 676506

          BY ADVS.
          IPSITA OJAL
          ANIL KUMAR K.P.
          MARIYAMMA A.K.
          MANAS P HAMEED
          ARYA ASHOKAN
          AISHWARYA SHIVAKUMAR




RESPONDENTS:

    1     BANK OF MAHARASHTRA
          MALAPPURAM BRANCH (REPRESENTED BY THE BRANCH MANAGER)
          PARAMBHATT COMPLEX, KAVUNGAL JUNCTION,
          NEARBY HOME STYLE SHOWROOM, KAVUNGAL, UP HILL,
          MALAPPURAM, KERALA, PIN - 676505

    2     BANGALORE CITY WHITEFIELD CEN POLICE STATION
          SINGAYYANAPALYA, KRISHNARAJAPURAM, BENGALURU,
          KARNATAKA, PIN - 560048

          SRI. T.A. PRAKASH, SC FOR R1.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 34455 OF 2024
                                 2
                                                  2024:KER:75390


                          JUDGMENT

Dated this the 10th day of October, 2024

The petitioner's grievance is regarding the

sudden freezing of his account by the 1st respondent

bank.

2. When the matter is taken up for

consideration, the learned Counsel for the bank

submitted that the freeze imposed on the petitioners

account has been lifted.

The writ petition is closed, recording the

above submission.

Sd/-

V.G.ARUN JUDGE

ARK WP(C) NO. 34455 OF 2024

2024:KER:75390

APPENDIX OF WP(C) 34455/2024

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF PETITIONER'S BANK STATEMENT