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Vishnu P. Soman vs John Sam
2024 Latest Caselaw 29265 Ker

Citation : 2024 Latest Caselaw 29265 Ker
Judgement Date : 10 October, 2024

Kerala High Court

Vishnu P. Soman vs John Sam on 10 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.2504/2024                            1/2

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                 CONTEMPT CASE(C) NO. 2504 OF 2024(S) IN WP(C) 39607/2022

   PETITIONERS/RESPONDENTS NO. 4 & 5:


       1. VISHNU P. SOMAN, AGED 30 YEARS, S/O SOMAN, R.C NIVAS,
          PADUKOTTUKKAL, THATTAYIL P.O, PATHANAMTHITTA DISTRICT, PIN - 691
          525.
       2. PONNAMMA SOMAN, AGED 58 YEARS, W/O SOMAN, R.C NIVAS, PADUKOTTUKKAL,
          THATTAYIL P.O, PATHANAMTHITTA DISTRICT, PIN - 691 525.

        BY ADVOCATES M/S. MANU RAMACHANDRAN, T.S. SARATH, M. KIRANLAL, R. RAJESH
        (VARKALA), SAMEER M NAIR, SAILAKSHMI MENON, JOTHISHA K.A. & SHIFANA M.

   RESPONDENTS/RESPONDENTS NO.1 & 2:


       1. JOHN SAM, TAHASILDAR, TALUK OFFICE, ADOOR, ADOOR P.O,
          PATHANAMTHITTA, PIN - 691 523.
       2. SREELATHA, TALUK SURVEYOR, TALUK OFFICE, ADOOR, ADOOR P.O,
          PATHANAMTHITTA, PIN - 691 523.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   10.10.2024, the court on the same day passed the following:


                                                ORDER

The learned Government Pleader submits that pursuant to the direction in Annexure - A1 judgment, a report dated 03/10/2024 has been filed by the Tahsildar. The learned Government Pleader to place on record the said report along with a memo.

Post on 25/10/2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

10-10-2024 /True Copy/ Assistant Registrar

APPENDIX OF CON.CASE(C) 2504/2024 Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 04.09.2023 IN W.P(C) NO.39607/2022 OF THIS HON'BLE COURT.

 
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