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Sreeraj M.Nair vs Aravindan.S
2024 Latest Caselaw 29263 Ker

Citation : 2024 Latest Caselaw 29263 Ker
Judgement Date : 10 October, 2024

Kerala High Court

Sreeraj M.Nair vs Aravindan.S on 10 October, 2024

Author: P Gopinath

Bench: P Gopinath

                                                2024:KER:75667

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MR. JUSTICE GOPINATH P.
 THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
                 CON.CASE(C) NO. 2346 OF 2024
 AGAINST THE JUDGMENT DATED 22-07-2024 IN WP(C) NO.21761 OF
                 2024 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         SREERAJ M.NAIR
         AGED 34 YEARS, S/O.MADHAVAN NAIR,
         MADHAVA VILAS, ALLAPRA.P.O., VENGOLA, PERUMBAVOOR,
         ERNAKULAM., PIN - 683 556.

         BY ADV P.K.PRIYA


RESPONDENT/RESPONDENT:

         ARAVINDAN.S.
         AGED 55 YEARS
         FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         (PERSONAL ADDRESS NOT KNOWN TO THE PETITIONER),
         THE JOINT REGIONAL TRANSPORT OFFICER,
         MUNICIPAL SHOPPING COMPLEX BUILDING, PATTAL,
         IRINGOLE P.O, PERUMBAVOOR, KERALA., PIN - 683 545.

         BY ADV. JASMINE M. M (GP)


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                     2024:KER:75667
CON.CASE(C) 2346/2024
         In                        2
WP(C) NO.21761 OF 2024




                           JUDGMENT

I have by order passed today (10-10-2024) on the R.P.No.904

of 2024 allowed the review petition filed by the State.

In the light of the directions issued in the order dated

10-10-2024 in R.P.No.904 of 2024, the Contempt of Court case is

closed.

Sd/-

GOPINATH P. JUDGE ats 2024:KER:75667 CON.CASE(C) 2346/2024

WP(C) NO.21761 OF 2024

APPENDIX OF CON.CASE(C) 2346/2024

PETITIONER'S ANNEXURES

Annexure 1 CERTIFIED COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN W.P.(C) NO. 21761 OF 2024 DATED 22.07.2024.

Annexure 2 TRUE COPY OF THE COVERING LETTER WITH THE SEAL OF THE OFFICE OF THE RESPONDENT HEREIN DATED 26.07.2024.

 
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