Shri.K.Sadasivan vs Union Of India (Uoi)
2024 Latest Caselaw 29261 Ker

Kerala High Court

Shri.K.Sadasivan vs Union Of India (Uoi) on 10 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1043/2024                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                                WA NO. 1043 OF 2024
       AGAINST JUDGMENT DATED 21/06/2024 IN WP(C) 31995/2018 OF THIS COURT
   APPELLANT(S)/PETITIONERS 1,2,4 TO 43,45 TO 57, 59 TO 62,64 TO 66,69 & 70, 72
   TO 93,95 TO 118,121 TO 127, 129 TO 138, 140,142 TO 145 IN THE WP(C):

      1. SHRI.K.SADASIVAN, AGED 67 YEARS S/O.P.KUTTAN, T.C.12/2627,
         PRATHEESHA, VEYILIKUNNU, CHOOZHAMPALA, MUKKOLA.P.O., TRIVANDRUM-695
         04.

    AND 131 OTHERS.

    BY ADV.P.N.MOHANAN

   RESPONDENT(S)/RESPONDENTS IN THE WP(C):

      1. UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO GOVERNMENT OF
         INDIA, MINISTRY OF LABOUR AND DEPARTMENT OF EMPLOYMENT, NEW
         DELHI-110 001.

    AND 4 OTHERS

    BY ADVS.M/S. V KRISHNA MENON, P.VIJAYAMMA, J.SURYA , BEENU A B FOR R3

    ADV NITA N S FOR R2 & R5

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay of Judgment dated 21.06.2024 in W.P.(C).NO.31995/2018, pending
   disposal of the Writ Appeal.
        This Writ Appeal again coming on for orders on 10/10/2024 upon
   perusing the appeal memorandum and this court's order dated 29/07/2024,
   the court on the same day passed the following:
                                      ORDER

The learned counsel for the 3rd respondent would submit that counter affidavit has been already filed on 09/10/2024.

Registry to incorporate the same.

List on 22/10/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

10-10-2024 /True Copy/ Assistant Registrar