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Abdul Azad vs Nizam Sainudeen
2024 Latest Caselaw 29260 Ker

Citation : 2024 Latest Caselaw 29260 Ker
Judgement Date : 10 October, 2024

Kerala High Court

Abdul Azad vs Nizam Sainudeen on 10 October, 2024

OP(C) No.649/2023                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR. JUSTICE VIJU ABRAHAM

              Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                                 OP(C) NO. 649 OF 2023

      EA 244/2021 IN EP 76/2015 IN O.S 174/2013 OF SUB COURT, PATHANAMTHITTA.

   PETITIONER/ 3RD COUNTER PETITIONER/ 3RD JUDGMENT DEBTOR/ LEGAL HEIR OF
   DECEASED DEFENDANT:

          ABDUL AZAD, AGED 35 YEARS, S/O LATE T.A.BASHEER, THUNDUPURAYIDOM,
          KONNI-MANGARAM MURI, KONNI VILLAGE, KONNI TALUK, CHERIMUKKU, KONNI
          P.O, PATHANAMTHITTA DISTRICT, PIN - 689691

   RESPONDENTS/ PETITIONRS AND COUNTER PETITIONER NOS 1, 2 AND 4/ DECREE HOLDERS
   AND JUDGMENT DEBTOR NOS 1, 2 AND 4/ PLAINTIFFS AND LEGAL HEIRS OF DECEASED
   DEFENDANT:

       1. NIZAM SAINUDEEN, S/O SAINUDEEN, MARUTHIMOOTTIL-ANAZ MANZIL, KONNI
          P.O, KONNI-MANGARAM MURI, KOZHENCHERY TALUK, PATHANAMTHITTA
          DISTRICT, PIN - 689 691. PRESENTLY EMPLOYED AT CHIEF OPERATING
          OFFICE, P.B NO.51593, HFZA, SHARJAH, UAE.

            AND 4 OTHERS....

        * R4 is deleted from the party array vide order dated 27-06-2024 in
    IA No.1/2024.

        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to
   issue an interim direction staying the confirmation of sale in EP No.
   76/2015 pending disposal of this Original Petition (Civil).
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   03.09.2024 and upon hearing the arguments of M/S S.SHANAVAS KHAN, S.INDU &
   KALA G.NAMBIAR, Advocates for the petitioner, the court passed the
   following:
                                    O R D E R

Interim order is extended by one month.

Post on 11/11/2024.

Sd/- VIJU ABRAHAM, JUDGE

10-10-2024 /True Copy/ Assistant Registrar

 
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