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Sanup Nair vs M/S . Klm Fincorp
2024 Latest Caselaw 29259 Ker

Citation : 2024 Latest Caselaw 29259 Ker
Judgement Date : 10 October, 2024

Kerala High Court

Sanup Nair vs M/S . Klm Fincorp on 10 October, 2024

OP(C) No.114/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

              Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                                 OP(C) NO. 114 OF 2024

   EA 290/2023 IN OS 42/2017 OF ASSISTANT SESSIONS COURT/SUB COURT, PERUMBAVOOR

   PETITIONER/JUDGMENT DEBTOR NO.3/DEFENDANT NO.3:

          SANUP NAIR, AGED 42 YEARS, S/O PRABHAKARAN NAIR, NJANOOR HOUSE,
          KODANAD P O, KOOVAPADY VILLAGE, PERUMBAVOOR, KUNNATHUNAD TALUK,
          ERNAKULAM DISTRICT, PIN - 683544

        BY ADVS.M/S.ANJANA K.P. & NAVEEN THOMAS

   RESPONDENTS/DECREE HOLDER AND JUDGMENT DEBTOR NO.1 AND 2/PLAINTIFF AND
   DEFENDANTS 1 AND 2:

       1. M/S . KLM FINCORP AGED 61 YEARS,M/S . KLM FINCORP, REGD. OFFICE AT
          MATHEWSONS TRADE CENTRE, KALOOR, NEAR JLN STADIUM, KALOOR, KOCHI -
          682017 REPRESENTED BY ITS POWER OF ATTORNEY HOLDER GEORGE MATHEW,
          AGED 65 YEARS, S/O MATHAI, MARACHERY PUTHAYATH HOUSE, KUTHUKUZHY P
          O, KOTHAMANGALAM, PIN - 686691
       2. P.G.KANCHANA, AGED 46 YEARS, W/O N P PRABHAKARAN, SUPRABHA HOUSE,
          KODANAD P O, KOOVAPADY VILLAGE, PERUMBAVOOR, KUNNATHUNAD TALUK,
          ERNAKULAM DISTRICT, PIN - 683544
       3. VINOD KRISHNAN, AGED 46 YEARS, S/O KRISHNAN NAIR, ERATTU HOUSE,
          KURUPPANKULANGARA P O, CHERTHALA TALUK, ALAPPUZHA DISTRICT, PIN -
          688539

            BY ADV: SRI. S. DILEEP (KALLAR)


        This OP(C)again having come up for orders on 10.10.2024, upon
   perusing the petition and this court's order dated 03.10.2024,and the
   court on the same day passed the following;

                                       O R D E R

Post on 04/11/2024.

Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

10-10-2024 /True Copy/ Assistant Registrar

 
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