Citation : 2024 Latest Caselaw 29174 Ker
Judgement Date : 10 October, 2024
2024:KER:76056
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(CRL.) NO. 602 OF 2024
AGAINST THE ORDER IN MC NO.16 OF 2018 OF GRAMA NYAYALAYA,
AMBALAPUZHA, PUNNAPRA (ALAPPUZHA).
PETITIONER/RESPONDENT:
SHAJI Y
AGED 55 YEARS
S/O YOUSAF, VADIYIL HOUSE,
LAJANATH WARD, ALAPPUZHA, NOW RESIDING AT C/O BEENA Y,
THENGUMPILLICHIRA, VHSS KUMBALAM, ERNAKULAM- 682506.
BY ADVS.
C.S.MANU
S.K.PREMRAJ
V.SARITHA
DILU JOSEPH
C.A.ANUPAMAN
T.B.SIVAPRASAD
NEETHU.K.SHAJI
C.Y.VIJAY KUMAR
MANJU E.R.
ANANDHU SATHEESH
ALINT JOSEPH
PAUL JOSE
DAINY DAVIS
RESPONDENTS/PETITIONER:
1 SAJITHA MOL M.
VADIYIL HOUSE, LAJANATH WARD, ALAPPUZHA NOW RESIDING AT
ANAKKULAM (H),KATTUPURAM VELI,VANDANAM
(P.O.),AMBALAPPUZHA NORTH PANCHAYAT, VANDANAM
OP(Crl.) No.602 of 2024
2
2024:KER:76056
MURI,PUNNAPRA VILLAGE, AMBALAPPUZHA TALUK, PIN -
688005
2 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031.
BY ADV,
SRI. C.N. PRABHAKARAN (PP)
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(Crl.) No.602 of 2024
3
2024:KER:76056
BECHU KURIAN THOMAS, J.
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O.P.(Crl.)No.602 of 2024
----------------------------------------------------
Dated this the 10th day of October, 2024
JUDGMENT
The petitioner seeks a direction for speedy
disposal of MC No.16/2018 on the files of Gram Nyayalaya,
Ambalapuzha. When this case came up for consideration,
this court called for a report from the Gram Nyayalaya and
by communication dated 09.09.2024, it has been informed
that a period of four months is required to dispose of the
said case.
2. Having regard to the circumstances pointed out
in the communication mentioned above, I am of the view
that though the period of four months alone is sought for,
a period of six months can be granted to the Gram
Nyayalaya to dispose of the matter.
Accordingly, this original petition is disposed of
2024:KER:76056
directing the learned Gram Nyayalaya, Ambalapuzha, to
dispose of M.C. No.16/2018 as expeditiously as possible, at
any rate, within an outer period of six months from the
date of receipt of a copy of this judgment.
Sd/-
BECHU KURIAN THOMAS JUDGE HKH/10.10.2024
2024:KER:76056
APPENDIX OF OP(CRL.) 602/2024
PETITIONER EXHIBITS
EXHIBIT P-1 A TRUE COPY OF M.C. NO. 16 OF 2018 DATED 25-6-2018 FILED BY THE RESPONDENT BEFORE THE GRAM NYAYALAYA, AMBALAPPUZHA EXHIBIT P-2 A TRUE COPY OF THE OBJECTION DATED 17- 12-2018 FILED BY THE PETITIONER BEFORE THE GRAM NYAYALAYA, AMBALAPPUZHA EXHIBIT P-3 A TRUE COPY OF THE C.M.P. NO. 1621 OF 2018 DATED 25-06-2018 FILED BY THE RESPONDENT HEREIN BEFORE THE GRAM NYAYALAYA, AMBALAPPUZHA EXHIBIT P- 4 A TRUE COPY OF THE STATEMENT OF OBJECTIONS DATED 15-01-2019 FILED BY THE PETITIONER BEFORE THE GRAM NYAYALAYA, AMBALAPPUZHA EXHIBIT P-5 A TRUE COPY OF THE ORDER DATED 01-12- 2018 PASSED BY THE GRAM NYAYALAYA, AMBALAPPUZHA IN C.M.P. NO. 1621 OF 2018 EXHIBIT P-6 A TRUE COPY OF THE PETITION C.M.P. NO.2618 OF 2018 ON 28-12-2018 FOR SETTING ASIDE THE EX-PARTE ORDER FILED BY THE PETITIONER
EXHIBIT P-7 A TRUE COPY OF THE STATEMENT OF OBJECTIONS DATED 15-01-2019 FILED BY THE RESPONDENT BEFORE THE GRAM NYAYALAYA, AMBALAPPUZHA EXHIBIT P-8 A TRUE COPY OF THE C.M.P. NO. 360 OF 2022 DATED 22-08-2022 BEFORE THE GRAMA NYAYALYA, AMBALAPPUZHA EXHIBIT P-9 THE TRUE COPY OF THE PROCEEDINGS OF THE M.C. NO. 16 OF 2018 ISSUED FROM THE ECOURTS WEBSITE
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