Shiju. P vs Harshil. R. Meena. Ias
2024 Latest Caselaw 29158 Ker

Kerala High Court

Shiju. P vs Harshil. R. Meena. Ias on 10 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

CON.CASE(C) NO. 2221 OF 2024    : 1 :


                                                2024:KER:75440

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

  THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA,

                             1946

                 CON.CASE(C) NO. 2221 OF 2024

AGAINST THE JUDGMENT DATED 01.03.2024 IN WP(C) NO.8128 OF 2024


PETITIONER/PETITIONER:

           SHIJU. P, AGED 46 YEARS
           S/O. HARIDASAN, PADIYATT HOUSE, KARANTHUR P.O.,
           KUNNAMANGALAM, KOZHIKODE, PIN - 673571


           BY ADVS.
           FARHANA K.H.
           MUHASIN K.M.



RESPONDENT/R2 IN WPC/NOT A PARTY IN WPC:

    1      HARSHIL. R. MEENA. IAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER), THE REVENUE DIVISIONAL OFFICER,
           KOZHIKODE REVENUE DIVISIONAL OFFICE, CIVIL
           STATION, WAYANAD ROAD, ERANHIPPALAM,
           KOZHIKODE, PIN - 673020

    2      HIMA. K
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER), THE DEPUTY COLLECTOR (RR),
           COLLECTORATE,                CIVIL STATION,
           WAYANAD ROAD, ERANHIPPALAM,
           KOZHIKODE, PIN - 673020
           R BY GP SRI.DHEERAJ

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 10.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2221 OF 2024   : 2 :


                                             2024:KER:75440




                      JUDGMENT

It is submitted by the learned counsel for the

petitioner that the directions in Annexure-A1

judgment have been complied with.

Accordingly, the contempt of court case is

closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

2024:KER:75440

APPENDIX

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 8128/2024 DATED 01.03.2024

Annexure A2 TRUE COPY OF THE RELEVANT PAGES OF THE G.O. (P) NO. 140/2024/RD DATED 27.06.2024, AUTHORIZING THE 2ND RESPONDENT AS COMPETENT AUTHORITY