Sri.P.S.Sreekumar vs State Of Kerala
2024 Latest Caselaw 29144 Ker

Kerala High Court

Sri.P.S.Sreekumar vs State Of Kerala on 10 October, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                   THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
           Thursday, the 10th day of October 2024 / 18th Aswina, 1946

                               DBP NO. 98 OF 2024


IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - THURAVUR MAHAKSHETHRAM- MATTER
PERTAINING TO NON-COMPLIANCE OF THE DIRECTIONS ISSUED BY THIS COURT IN THE
JUDGMENT DATED 18.11.2021 IN WP(C)NO.23704 OF 2021 AND THE JUDGMENT DATED
20.10.2022 IN CONT.CASE(C)NO.1947 OF 2022 - SUO MOTU PROCEEDINGS INITIATED BASED
ON A COMPLAINT DATED 07.09.2024 FILED BY ONE P.S.SREEKUMAR - REG:


   PETITIONER/COMPLAINANT:


          SRI.P.S.SREEKUMAR

          S/O.P.N.SREEDHARAN PILLAI, SREEBHAVAN,

          PADINJATTUMKARA VADUKUMMURI, KUTHIYATHODE VILLAGE, THURAVUR,

          ALAPPUZHA - 688533


   RESPONDENTS:


    1.    STATE OF KERALA

          REPRESENTED BY THE SECRETARY TO GOVERNMENT,

          REVENUE (DEVASWOM) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,

          PIN-695001

    2.    TRAVANCORE DEVASWOM BOARD

          REPRESENTED BY ITS SECRETARY, NANTHANCODE, KOWDIAR POST,

          THIRUVANANTHAPURAM, PIN-695 003

    3.    ASSISTANT COMMISSIONER

          TRAVANCORE DEVASWOM BOARD, VAIKOM, KOTTAYAM, PIN-686 141

    4.    THE ADMINISTRATIVE OFFICER

          THURAVUR MAHAKSHETHRAM, THURAVUR P.O., CHERTHALA, PIN-688 532

    5.    THE ASSISTANT ENGINEER

          PUBLIC WORKS DEPARTMENT (PWD) ROADS DIVISION, PATTANAKKAD,

          PATTANAKKAD P.O., CHERTHALA, ALAPPUZHA, PIN-688 533
  6.    DISTRICT COLLECTOR, CIVIL STATION, ALAPPUZHA, PIN-688 001

 7.    STATION HOUSE OFFICER

       KUTHIYATHODU POLICE STATION, KUTHIYATHODU P.O., CHERTHALA,

       ALAPPUZHA, PIN-688 524

 8.    THURAVUR GRAMA PANCHAYAT

       THURAVUR P.O., ALAPPUZHA-688 532, REPRESENTED BY ITS SECRETARY

       *ADDL.R9 IMPLEADED

 9.    KUTHIYATHODU GRAMA PANCHAYAT,

       KUTHIYATHODU P.O., CHERTHALA, ALAPPUZHA,-688 524,

       REPRESENTED BY ITS SECRETARY

       *IS SUO MOTU IMPLEADED AS ADDITIONAL 9TH RESPONDENT VIDE ORDER

       DATED 25/09/2024 IN DBP.NO.98/2024



       BY SRI.S.RAJMOHAN, SR.GOVERNMENT PLEADER

       BY STANDING COUNSEL FOR TRAVANCORE DEVASWOM BOARD

       BY SRI.C.G.RAJKUMAR FOR R8


      THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON

10/10/2024, UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED

25/09/2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
                ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
        -------------------------------------------------------------------
                               DBP No.98 of 2024
          ----------------------------------------------------------------
                  Dated this the 10th day of October, 2024

                                      ORDER

Anil K. Narendran, J.

The learned Senior Government Pleader, on instructions from

the 5th respondent Assistant Engineer, Public Works Department

would submit that due to noncorporation from the side of the 4 th

respondent Administrative Officer, the boundary of the PWD road

could not be fixed.

2. The affidavit of the 5th respondent shall placed on

record within ten days.

3. The learned Standing Counsel seeks time to get

instructions and file affidavit on behalf of the Board.

List on 23.10.2024. Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE MIN

10-10-2024 /True Copy/ Assistant Registrar