Zuharabi.B.A vs Prakashan
2024 Latest Caselaw 29112 Ker

Kerala High Court

Zuharabi.B.A vs Prakashan on 10 October, 2024

                                                        2024:KER:75584

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946

                           MACA NO. 2506 OF 2019

           AGAINST THE AWARD DATED 30.11.2018 IN OPMV NO.592 OF

2014       OF   THE   MOTOR   ACCIDENTS     CLAIMS   TRIBUNAL   -   III,

KASARAGOD

APPELLANTS/PETITIONERS:

       1        ZUHARABI.B.A.,
                AGED 31 YEARS
                W/O. LATE ABDUL RAHIMAN, KUNIYA, PANAYAL VILLAGE,
                HOSDURG TALUK, KASARGOD DISTRICT-671 316

       2        AYISHATH JUMANA,
                AGED 13 YEARS
                (DATE OF BIRTH .04.05.2006),MINOR REPRESENTED BY
                HER NEXT FRIEND, MOTHER ZUHARABI-FIRST APPELLANT


                BY ADV ABDUL RAOOF PALLIPATH


RESPONDENTS/RESPONDENTS/SUPPLEMENTAL RESPONDENTS:

       1         PRAKASHAN,
                 S/O. APPUKUTTAN NAMBIAR, VELUTHOLICHAL, PAKKAM POST,
                 PANAYAL VILLAGE, HOSDURG TALUK, PIN-671 316, KASARGOD
                 DISTRICT

       2         GAFOOR,
                                             2024:KER:75584
MACA NO. 2506 OF 2019

                            2
          S/O.KUNHAMMU, HOUSE NO.408/8, C.K.HOUSE, CHENGALA POST,
          CHENGALA-671 541

    3     THE BRANCH MANAGER,
          CHOLAMANDALAM GENERAL INSURANCE CO.LTD, KANNUR BRANCH,
          KANNUR-670002

    4     DAINABI,
          AGED 64 YEARS
          W/O. LATE MOHAMMED KUNHI, PADHOOR HOUSE, THEKKIL FERRY
          POST, THEKKIL VILLAGE, KASARGOD TALUK, KASARGOD-671 541

    5     ABDUL KHADER.A.,
          AGED 37 YEARS
          S/O. LATE MOHAMMED KUNHI, PADHOOR HOUSE, THEKKIL FERRY
          POST, THEKKIL VILLAGE, KASARGOD TALUK, KASARGOD-671 541

    6     AHAMMED KUNHI.A.,
          AGED 29 YEARS
          S/O. LATE MOHAMMED KUNHI, PADHOOR HOUSE, THEKKIL FERRY
          POST, THEKKIL VILLAGE, KASARGOD TALUK, KASARGOD-671 541

    7     BRIJSEH,
          AGED 30 YEARS
          S/O. NANU, CHERIYATHETTERTAL HOUSE, NANDAPURAM,
          VISHNUMANGALAM,VADAKARA, KOZHIKODE-673 509

    8     ALI,
          AGED 34 YEARS
          CHOLAMANDALAM GENERAL INSURANCE CO.LTD, MOTTAMMAL HOUSE,
          IRIMBRANELLUR, GURUVAYOOR, THIRSSUR-627 767

    9     SRIJITH.P.
          AGED 39 YEARS
          BRANCH MANAGER, CHOLAMANDALAM GENERAL INSURANCE CO.LTD,
          2ND FLOOR, PEARLY BUILDING,NEAR MAKKANI, SOUTH BAZAR,
          KANNUR-670002
                                             2024:KER:75584
MACA NO. 2506 OF 2019

                             3

         BY ADVS.
         SRI.RAHUL SASI
         SMT.K.PUSHPAVATHI
         SMT.NEETHU PREM



     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY
HEARD ON 10.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                 2024:KER:75584
MACA NO. 2506 OF 2019

                               4
                    JUDGMENT

Dated this the 10th day of October, 2024

The learned counsel for the appellants submitted that

the matter is not pressed and filed a memo dated 30.09.2024 to

that effect. Therefore, the appeal is dismissed as not pressed.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

RK