Athulya D. S vs State Of Kerala
2024 Latest Caselaw 29107 Ker

Kerala High Court

Athulya D. S vs State Of Kerala on 10 October, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                  2024:KER:75333
OP(CRL.) NO. 715 OF 2024

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            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946

                       OP(CRL.) NO. 715 OF 2024

         AGAINST THE ORDER/JUDGMENT DATED IN MC NO.133 OF 2021

      OF JUDICIAL MAGISTRATE OF FIRST CLASS -II, KOLLAM

PETITIONER/PETITIONER:
          ATHULYA D. S., AGED 35 YEARS
          W/O. PRATHEESHLAL, NOW R/AT. SREELAKAM,
          KIZHAVOOR, P.K. JUNCTION, MUKHATHALA.P.O,
          THRIKKOVILVATTOM,
          KOLLAM., PIN - 691 577.

            BY ADVS.
            BINU GEORGE
            HEMALATHA




RESPONDENT/STATE AND RESPONDENTS :
    1     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

     2      PRATHEESHLAL
            S/O. MOHANAN,
            PRASEED BHAVANAM,
            KIZHAVOOR, MUKHATHALA.P.O,
            THRIKKOVILVATTOM,
            KOLLAM, PIN - 691 577.

     3      AJITHA KUMARI
            W/O. MOHANAN PRASEED BHAVANAM,
            KIZHAVOOR, MUKHATHALA.P.O,
            THRIKKOVILVATTOM,
            KOLLAM, PIN - 691577
                                                               2024:KER:75333
OP(CRL.) NO. 715 OF 2024

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       4        PRASEETHA
                D/O. MOHANAN, PRASEED BHAVANAM,
                KIZHAVOOR, MUKHATHALA.P.O,
                THRIKKOVILVATTOM, KOLLAM - 691 577.

       5        PRASEETH
                S/O. MOHANAAN, PRASEED BHAVANAM,
                KIZHAVOOR, MUKHATHALA.P.O,
                THRIKKOVILVATTOM,
                KOLLAM, PIN - 691 577.

       6        MOHANAN
                S/O. PARAMU,
                PRASEED BHAVANAM, KIZHAVOOR,
                MUKHATHALA.P.O,
                THRIKKOVILVATTOM,
                KOLLAM, PIN - 691 577.



                SRI. NOUSHAD K. A. (PP)


THIS       OP   (CRIMINAL)     HAVING       COME   UP   FOR   ADMISSION   ON
10.10.2024,        THE     COURT   ON   THE    SAME     DAY   DELIVERED   THE
FOLLOWING:
                                                                               2024:KER:75333
OP(CRL.) NO. 715 OF 2024

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                            BECHU KURIAN THOMAS, J
                       ......................................................
                               O.P.(Crl.) No.715 of 2024
                        ...................................................
                  Dated this the 10th day of October, 2024


                                        JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this original petition with liberty to approach the

appropriate court in accordance with law.

2. Reserving the aforesaid liberty, this original petition is dismissed

as withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/10/10/2024