Kerala High Court
The Kerala State Road Transport ... vs C.Anilkumar on 10 October, 2024
Author: T.R. Ravi
Bench: T.R.Ravi
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
WP(C) NO. 22689 OF 2022
PETITIONER:
C.ANILKUMAR
AGED 58 YEARS
(INSPECTOR, KSRTC, NEDUMANGAD DEPOT, RETIRED ON
30.4.2020), RESIDING AT AVITTAM, KULAMANKUZHI,
KALLARA.P.O, THIRUVANANTHAPURAM, PIN-695608.
BY ADV K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, CO-OPERATIVE
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD
(PO), THIRUVANANTHAPURAM, PIN-695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
TC 25/3374, NEAR DEVI PHARMA, CHIRAKKULAM ROAD,
THIRUVANANTHAPURAM, PIN-695001.
4 KERALA STATE TRANSPORT WORKER'S CO-OPERATIVE SOCIETY
LTD NO.T 133, REPRESENTED BY ITS SECRETARY,
THAMPANOOR, THIRUVANANTHAPURAM, PIN-695001.
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
2
5 THE KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
6 THE DISTRICT TRANSPORT OFFICER
NEDUMANGAD DEPOT, NEDUMANAGAD, THIRUVANANTHAPURAM,
PIN- 695541.
BY ADVS.
N.UNNIKRISHNAN
G.KEERTHIVAS
SRI.DEEPU THANKAN, SC FOR KSRTC
SMT.REKHA C.NAIR, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
10.10.2024, ALONG WITH RP.160/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
RP NO. 160 OF 2024
AGAINST THE ORDER DATED 12-10-2023 IN WP(C) NO.22689 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONERS/RESPONDENTS 5 & 6:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN - 695023.
2 THE DISTRICT TRANSPORT OFFICER
NEDUMANGAD DEPOT, NEDUMANAGAD. THIRUVANANTHAPURAM,
PIN - 695541.
BY ADV G.KEERTHIVAS
RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 4:
1 C.ANILKUMAR
AGED 58 YEARS
(INSPECTOR, KSRTC, NEDUMANGAD DEPOT, RETIRED ON
30.4.2020), RESIDING AT AVITTAM, KULAMANKUZHI,
KALLARA.P.O, THIRUVANANTHAPURAM, PIN - 695608.
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, CO-OPERATIVE
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
4
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD
(PO), THIRUVANANTHAPURAM, PIN - 695014.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
TC 25/3374, NEAR DEVI PHARMA, CHIRAKKULAM ROAD,
THIRUVANANTHAPURAM, PIN - 695001.
5 KERALA STATE TRANSPORT WORKER'S CO-OPERATIVE SOCIETY
LTD NO.T 133,
REPRESENTED BY ITS SECRETARY, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695001.
BY ADVS.
SRI.K.P.RAJEEVAN
SRI.N.UNNIKRISHNAN, SC
SMT.REKHA C.NAIR, SR.GP.
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.10.2024, ALONG WITH WP(C).22689/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
CON.CASE(C) NO. 2792 OF 2023
AGAINST THE ORDER DATED 12-10-2023 IN WP(C) NO.22689 OF
2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN THE W.P(C):
C.ANILKUMAR
AGED 59 YEARS,
S/O CHELLAPPAN PILLAI.R (INSPECTOR, KSRTC,
NEDUMANGAD DEPOT, RETIRED ON 30.4.2020),
RESIDING AT AVITTAM, KULAMANKUZHI,
KALLARA.P.O, THIRUVANANTHAPURAM,
PIN - 695608.
BY ADV K.P.RAJEEVAN
RESPONDENT/5TH RESPONDENT:
SRI.BIJU PRABHAKAR
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM,
PIN - 695023.
BY ADVS.
SRI.G.KEERTHIVAS
SRI.N.UNNIKRISHNAN
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
6
SRI.DEEPU THANKAN, SC
SMT.REKHA C.NAIR, SR.GP.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.10.2024, ALONG WITH WP(C).22689/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
7
T.R. RAVI, J.
--------------------------------------------
WP(C) No.22689/2022,
R.P.No.160/2024 in WP(C) No.22689/2022
&
Con.Case(C)No.2792/2023 in WP(C) No.22689/2022
--------------------------------------------
Dated this the 10th day of October, 2024
JUDGMENT/ORDER
When these cases are taken up, it is submitted that the
directions issued in W.P.(C) No.22689/2022 by this Court have
already been complied with.
Hence all these cases are dismissed as infructuous.
Sd/-
T.R.RAVI
JUDGE
mpm
2024:KER:75461
WP(C) NO. 22689 OF 2022 & Conn.Cases
APPENDIX OF WP(C) 22689/2022
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE 1ST PAGE OF THE PENSION
PAYMENT ORDER OF THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE RECOVERY DETAILS DATED
12.03.2021 FURNISHED BY THE DISTRICT
TRANSPORT OFFICER, KSRTC TO THE PETITIONER.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED
20.12.2021 FILED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT.
Exhibit P4 A TRUE COPY OF JUDGMENT DATED 4.4.2022 IN
WP(C) NO.1841 OF 2022.
Exhibit P5 A TRUE COPY OF ORDER DATED 4.6.2022 ISSUED
BY THE 3RD RESPONDENT.
RESPONDENTS' EXHIBITS
Exhibit R4(A) A TRUE COPY OF JUDGMENT DATED 14.02.2007 IN
R.P. NO. 119/2007.
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WP(C) NO. 22689 OF 2022 & Conn.Cases
APPENDIX OF CON.CASE(C) 2792/2023
PETITIONER'S ANNEXURES
Annexure A1 CERTIFIED COPY OF THE INTERIM ORDER DATED
12.10.2023 IN W.P(C) NO.22689 OF 2022.
