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Leena vs P.B. Sapru
2024 Latest Caselaw 29005 Ker

Citation : 2024 Latest Caselaw 29005 Ker
Judgement Date : 3 October, 2024

Kerala High Court

Leena vs P.B. Sapru on 3 October, 2024

OP(C) No.1752/2024                                1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

               Thursday, the 3rd day of October 2024 / 11th Aswina, 1946

                                  OP(C) NO. 1752 OF 2024

        EA 75/2024 IN EP 60/2017 IN O.S 274/2017 OF         MUNSIFF COURT, HARIPAD.

   PETITIONER(S)/ PETITIONERS/ JUDGMENT DEBTORS

      1. LEENA, AGED 55 YEARS, W/O. R. PRATHAPACHANDRAN, PADMALAYAM,
         MAHADEVIKADU P.O., KARTHIKAPALLY, ALAPPUZHA, PIN - 690516

            AND ANOTHER

   RESPONDENT(S)/ RESPONDENT/ DECREE HOLDER:

          P.B. SAPRU, S/O. BHASKARAN, MUKESH BHAVANAM, MAHADEVIKADU
          P.O., KARTHIKAPALLY, ALAPPUZHA, PIN - 690516


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 60/2018 in O.S No. 274/2017 in the files
   of Munsiff's Court, Harippad, pending disposal of this original petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order ated
   03.09.2024 and upon hearing the arguments of M/S K.R.VINOD, M.S.LETHA,
   GANESH CHANDRAN S, LOVEWIN VINU & ABDULLA P.A, Advocates for the
   petitioners AND M/S R REJI, MV THAMBAN, THARA THAMBAN, B. BIPIN,ARUN BOSE,
   JEENA AV, THOMAS THOMAS, advocates for respondent, the court passed the
   following:


                                           ORDER

Interim order is extended by a month.

Post on 21.10.2024 .

Sd/-VIJU ABRAHAM, JUDGE

03-10-2024 /True Copy/ Assistant Registrar

 
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