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Mahesh Prasad vs Punjab National Bank, Burhar Branch
2024 Latest Caselaw 28997 Ker

Citation : 2024 Latest Caselaw 28997 Ker
Judgement Date : 3 October, 2024

Kerala High Court

Mahesh Prasad vs Punjab National Bank, Burhar Branch on 3 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                     2024:KER:73410
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

  THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                     WP(C) NO. 22190 OF 2024

PETITIONER:

         MAHESH PRASAD
         AGED 60 YEARS
         S/O: RAM KHELAVAN, WARD NO 14, KATTHI MOHALLA
         BURHAR, ADARSH COLONI, TEHASIL BURHAR, VIKRAMPUR,
         SHAHDOL, P.O,BURHAR,MADHYA PRADESH, PIN - 484110.


         BY ADV GOUTHAM KRISHNA U.B.


RESPONDENTS:

    1    PUNJAB NATIONAL BANK, BURHAR BRANCH
         LAKHERAN TOLA, NERABY RAM JANAKI MANDIR, SHAHDOL,
         MADHYA PRADESH REPRESENTED BY ITS MANAGER,
         PIN - 484110.

    2    STATION HOUSE OFFICER,
         NORTH PARAVOOR POLICE STATION
         ERNAKULAM RURAL, ALUVA, KERALA, PIN - 683513.


         SRI. AJITH VISWANATHAN, GP.
         SRI. SANTHEEP ANKARATH, SC


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.10.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                   2024:KER:73410
WP(C) NO. 22190 OF 2024          2




                            JUDGMENT

No amendment is seen carried out despite time being

granted.

The writ petition is hence closed without prejudice to

the petitioner's right to move afresh.

Sd/-

V.G.ARUN JUDGE Sru 2024:KER:73410

APPENDIX OF WP(C) 22190/2024

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE REQUEST LETTER UNDER S. 91 AND 102 OF CR.P.C. ISSUED BY THE 2ND RESPONDENT DATED 18.05.2024.

Exhibit P2 A TRUE COPY OF A SCREENSHOT OF EMAIL COMMUNICATION RECEIVED BY THE 1ST RESPONDENT FROM THE SENIOR MANAGER, NATIONAL CYBER CRIME REPORTING PORTEL CELL, FRAUD RISK MANAGEMENT DIVISION, HEAD OFFICE, PUNJAB NATIONAL BANK, NEW DELHI.

 
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