Midhun vs Authorised Officer
2024 Latest Caselaw 28986 Ker

Kerala High Court

Midhun vs Authorised Officer on 3 October, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                                             2024:KER:74348
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

       THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

 THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                  WP(C) NO. 33525 OF 2024

PETITIONER:

         MIDHUN
         AGED 40 YEARS
         S/O., MITHRAN, KALLINGAPURAM HOUSE, PULLUR P.O,
         THRISSUR, PIN - 680683


         BY ADVS.
         K.I.SAGEER
         MUHAMMED YASIL




RESPONDENT:

         AUTHORISED OFFICER
         HDFC BANK, TANA CENTRE, SAINT THOMAS CATHEDRAL
         SHOPPING COMPLEX, IRINJALAKKUDA, THRISSUR, PIN -
         680121



     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C).No. 33525 of 2024

                                                2024:KER:74348
                                2

                            JUDGMENT

(Dated this the 03rd day of October, 2024)

The learned counsel for the petitioner submits

that the writ petition may be closed.

Recording the said submission, the present writ

petition is closed.

Sd/-

DINESH KUMAR SINGH JUDGE

Mms

2024:KER:74348

APPENDIX OF WP(C) 33525/2024

PETITIONER'S EXHIBITS

Exhibit-P1 A TRUE COPY OF THE POSSESSION NOTICE DATED 31.08.2024