Shibu Abraham vs Aswini Varkey @ Elizabeth Varkey
2024 Latest Caselaw 28974 Ker

Kerala High Court

Shibu Abraham vs Aswini Varkey @ Elizabeth Varkey on 3 October, 2024

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque, C.S.Dias

                                                      2024:KER:73356
R.P. No.928 of 2024
                                   1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                THE HONOURABLE MR.JUSTICE C.S.DIAS

  THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                        RP NO. 928 OF 2024

       AGAINST THE JUDGMENT DATED 29.01.2021 IN Mat.Appeal

NO.536 OF 2019 OF HIGH COURT OF KERALA

REVIEW PETITIONER/APPELLANT:

           SHIBU ABRAHAM, AGED 43 YEARS, S/O. ABRAHAM K.
           MATHEW, KADAVIL HOUSE, PERINGOL MURI, KAVUMBHAGOM
           VILLAGE, THIRUVALLA TALUK, PATHANAMTHITTA
           DISTRICT, PIN - 689 102


           BY ADVS.
           P.HARIDAS
           BIJU HARIHARAN
           SHIJIMOL M.MATHEW
           P.C.SHIJIN



RESPONDENT/RESPONDENT:

           ASWINI VARKEY @ ELIZABETH VARKEY
           D/O. M.V. VARKEY, CHERIYIL HOUSE, NEAR ACHALKUTTY,
           KAVUMBHAGOM P.O., KAVUMBHAGOM MURI, KAVUMBHAGOM
           VILLAGE, THIRUVALLA TALUK., PIN - 689 102



      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
03.10.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                    2024:KER:73356
R.P. No.928 of 2024
                                 2




                         ORDER

A. Muhamed Mustaque, J.

The learned counsel for the petitioner submits that he is

not pressing the review petition. Accordingly, this review petition

is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

C.S.DIAS JUDGE PR