Susheel C. H vs State Of Kerala
2024 Latest Caselaw 28940 Ker

Kerala High Court

Susheel C. H vs State Of Kerala on 3 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1462/2024                         1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                         &
                     THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                                WA NO. 1462 OF 2024
       AGAINST JUDGMENT DATED 16.08.2024 IN WP(C) 28851/2024 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          SUSHEEL C. H, AGED 51 YEARS, S/O.K.S.K.NAIR, ADMINISTRATIVE
          OFFICER, INDIRA GANDHI CO-OPERATIVE HOSPITAL, MANJODI, THALASSERY -
          670101 RESIDING AT NANDANAM, CHEMBRA P.O PARAL MAHI, PIN - 670671

    BY ADVS.M/S.KALEESWARAM RAJ, APARNA NARAYAN MENON, CHINNU MARIA ANTONY &
    THULASI K. RAJ

   RESPONDENT(S)/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT
         OF COOPERATION, SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001
      2. SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
         SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001
      3. CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      4. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE JOINT
         REGISTRAR OF CO-OPERATIVE SOCIETIES THAVAKKARA, KANNUR, PIN - 670002
      5. INDIRA GANDHI CO-OPERATIVE HOSPITAL, REPRESENTED BY THE CHAIRMAN,
         INDIRA GANDHI CO-OPERATIVE HOSPITAL, MANJODI, THALASSERRY, KANNUR,
         PIN - 670103
      6. PRESIDENT, INDIRA GANDHI CO-OPERATIVE HOSPITAL, MANJODI, THALASSERY,
         PIN - 670101
      7. DISCIPLINARY SUB COMMITTEE MANJODI, THALASSERY, PIN - 670101
      8. GENERAL MANAGER, INDIRA GANDHI CO-OPERATIVE HOSPITAL, MANJODI,
         THALASSERY -, PIN - 670101

    BY SENIOR GOVERNMENT PLEADER FOR R1 TO R4.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an interim order-

        i directing the respondents to reinstate the petitioner in the post
   of Administrative Officer, Indira Gandhi Co-operative Hospital, Thalassery
   till this writ appeal is heard and finally decided.

        ii. directing the Joint Registrar General, Kannur to consider and
   pass orders on Ext. P9 in the writ petition, expeditiously within a time
   frame to be fixed by this Hon'ble Court.

        This Writ Appeal coming on for orders on 03/10/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.1462/2024                               2/3

                                          ORDER

Admit.

The learned Senior Government Pleader takes notice for respondents 1 to 4. Issue urgent notice by special messenger to respondents 5 to 8.

List on 08/10/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

03-10-2024 /True Copy/ Assistant Registrar

EXHIBIT P9 TRUE COPY OF THE APPLICATION UNDER SECTION 176 OF THE ACT BEFORE THE KANNUR JOINT REGISTRAR(GENERAL) SUBMITTED BY THE PETITIONER DATED 30.06.2024.