Kerala High Court
L. Latha vs Silus on 3 October, 2024
O.P.(C).No.2162 of 2024 1
2024:KER:73612
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946
OP(C) NO. 2162 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 09.09.2024 IN OS
NO.346 OF 2012 OF ASSISTANT SESSIONS COURT/SUB
COURT/COMMERCIAL COURT,NEYYATTINKARA
PETITIONERS:
1 L.LATHA
AGED 54 YEARS
W/O SHOBHAN, RESIDING IN AARDRAM, KUNNUVILA,
NOCHIYUR, CHENKAL, THIRUVANANTHAPURAM DISTRICT,
PIN - 695132
2 SHOBHAN
AGED 56 YEARS
S/O SREEDHARAN RESIDING IN AARDRAM, KUNNUVILA,
NOCHIYUR, CHENKAL, THIRUVANANTHAPURAM DISTRICT,
PIN - 695132
BY ADVS.
PRAMOD J.DEV
MANOJ D.R.
RESPONDENT:
SILUS
S/O THOMAS, S.J. NIVAS, KANDANVILA, VAZHUTHOOR,
PERUMPAZHUTHOOR VILLAGE, NEYYATTINKARA,
THIRUVANANTHAPURAM DISTRICT, PIN - 695126
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C).No.2162 of 2024 2
2024:KER:73612
VIJU ABRAHAM, J.
--------------------
O.P.(C).No.2162 of 2024
--------------------------------
Dated this the 3rd day of October, 2024
JUDGMENT
The learned counsel for the petitioners
seeks permission to withdraw the original petition.
Permission is granted. The Original Petition is
dismissed as withdrawn.
sd/-
VIJU ABRAHAM,JUDGE
pm
2024:KER:73612
APPENDIX OF OP(C) 2162/2024
PETITIONERS' EXHIBITS
Exhibit P1 . A TRUE COPY OF THE PLAINT IN O.S. NO.
346 OF 2012 BEFORE THE HON'BLE
SUBORDINATE JUDGE'S COURT, NEYYATTINKARA
Exhibit P2 A TRUE COPY OF THE WRITTEN STATEMENT IN
O.S. NO. 346 OF 2012 BEFORE THE HON'BLE
SUBORDINATE JUDGE'S COURT, NEYYATTINKARA
Exhibit P3 TRUE COPY OF THE PETITION IN I A NO.1491
OF 2012 IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P4 TRUE COPY OF THE PETITION IN I. A. NO.
716 OF 2018 IN O.S. NO. 346 OF 2012
BEFORE THE HON'BLE SUBORDINATE JUDGE'S
COURT, NEYYATTINKARA
Exhibit P5 TRUE COPY OF THE ADDITIONAL WRITTEN
STATEMENT IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P6 TRUE COPY OF THE ADDITIONAL WRITTEN
STATEMENT IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P7 TRUE COPY OF THE PETITION IN I.A. NO.
13/2024 IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P8 TRUE COPY OF THE PETITION IN I.A. NO.
14/2024 IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P9 TRUE COPY OF THE PETITION IN I.A. NO.
15/2024 IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P10 TRUE COPY OF THE OBJECTION IN I.A. NO.
13/2024 IN O.S. NO. 346 OF 2012 BEFORE
2024:KER:73612
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P11 TRUE COPY OF THE OBJECTION IN I.A. NO.
14/2024 IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P12 TRUE COPY OF THE OBJECTION IN I.A. NO.
15/2024 IN O.S. NO. 346 OF 2012 BEFORE
THE HON'BLE SUBORDINATE JUDGE'S COURT,
NEYYATTINKARA
Exhibit P13 A TRUE COPY OF THE COMMON ORDER IN I.A.
NO. 13/2024, I A NO. 14/2024 AND I.A
NO.15 OF 2024 IN O.S. NO. 346 OF 2012
BEFORE THE HON'BLE SUBORDINATE JUDGE'S
COURT, NEYYATTINKARA
