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S.Murugan vs Parvathy E.H
2024 Latest Caselaw 28890 Ker

Citation : 2024 Latest Caselaw 28890 Ker
Judgement Date : 3 October, 2024

Kerala High Court

S.Murugan vs Parvathy E.H on 3 October, 2024

Author: Amit Rawal

Bench: Amit Rawal

OP (RC) NO. 117 OF 2024         1

                                                 2024:KER:73184
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                &

            THE HONOURABLE MR. JUSTICE EASWARAN S.

   THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                    OP (RC) NO. 117 OF 2024

     AGAINST THE ORDER DATED 20.06.2024 IN RCP NO.56 OF 2020

OF RENT CONTROL COURT, THIRUVANANTHAPURAM

PETITIONER(S)/RESPONDENT:
          S.MURUGAN
          AGED 58 YEARS
          S/O. SUBBAYYA REDDIAR, SHIVAS, T.C.54/2896, TRWA-15,
          THALIYAL, KARAMANA P.O., THRIVANANTHAPURAM, PIN -
          695002


          BY ADVS.
          SABU S.KALLARAMOOLA
          LEEJOY MATHEW.V.
          AJITHA V.K. NAIR


RESPONDENT(S)/PETITIONER:
          PARVATHY E.H.
          AGED 32 YEARS
          D/O. SREELETHA D., AGED 32 YEARS, ‘KRIPA',
          PURA-76, KESARI NAGAR, POOJAPPURA,
          THIRUVANANTHAPURAM-695012 PRESENTLY AT 59, MISERDEN
          CRESCENT, WEST FORT, MILTON KEYNES, MK4, 4GJ, REP. BY
          POA HOLDER, SREELETHA D., AGED 60, 682/4, ELACODE
          HOUSE, MANALI, MONGODU, PEYAD P.O.,
          THIRUVANANTHAPURAM, PIN - 695573


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (RC) NO. 117 OF 2024           2

                                                        2024:KER:73184
                             JUDGMENT

Amit Rawal, J.

Counsel for the petitioner after arguing for some time, seeks

permission to withdraw the petition with a liberty to prefer an appeal

before the appellate authority, if permissible. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE

Sd/-

sab                                           EASWARAN S.
                                                JUDGE


                                                   2024:KER:73184
                 APPENDIX OF OP (RC) 117/2024

PETITIONER EXHIBITS

Exhibit -P1           TRUE COPY OF THE PETITION DATED 26-11-2020

FILED IN RCP NO.56/2020 ON THE FILE OF RENT CONTROL COURT, THIRUVANANTHAPURAM

Exhibit -P2 TRUE COPY OF THE OBJECTION IN RCP 56/2020 DATED 15/10/2023 FILED BY PETITIONER

Exhibit -P3 TRUE COPY OF I.A 3/2021 DATED 12-12-2021 IN

Exhibit -P4 TRUE COPY OF THE OBJECTION DATED 28/11/2023 IN I.A 3/2021 IN RCP NO. 56/2020

Exhibit-P5 TRUE COPY OF THE ORDER DATED 30/03/2024 IN

Exhibit-P6 TRUE COPY OF THE ‘B' DIARY PROCEEDINGS OF RCP NO.56/2020

Exhibit-P7 TRUE COPY OF REVIEW PETITION 5/2024 DATED

Exhibit-P8 TRUE COPY OF OBJECTION IN I.A. NO. 5/2024 DATED 11-04-2024 IN RCP NO. 56/2020

Exhibit-P9 TRUE COPY OF ORDER IN I.A. NO.5/2024 DATED

Exhibit -P10 TRUE COPY OF E.P NO.295/2024 DATED

 
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