Sidheeq Ali P vs Superintendent Of Police
2024 Latest Caselaw 28811 Ker

Kerala High Court

Sidheeq Ali P vs Superintendent Of Police on 3 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:73557

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                       WP(C) NO. 28918 OF 2024

PETITIONER:

          SIDHEEQ ALI P.
          AGED 46 YEARS
          CHIEF EXECUTIVE OFFICER (CEO),
          KINZA STEEL DOORS, L.L.P.,
          AGED 46 YEARS, S/O. MUHAMMED,
          PARAMBIL HOUSE, PAZHUR P.O,
          MAVOOR, CALICUT DT.,
          PIN - 673661


          BY ADV A.HAROON RASHEED


RESPONDENTS:

    1     SUPERINTENDENT OF POLICE
          ERNAKULAM ( RURAL), ALUVA,
          ERNAKULAM DT.
          REPRESENTD BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA,
          PIN - 682031
    2     STATION HOUSE OFFICER
          PERUMBAVOOR POLICE STATION,
          ERNAKULAM DT.
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA,
          PIN - 682031
    3     AJMAL C.A
          CHAMAKKADY HOUSE, SALEM,
          WEST VENGOLA P.O,
          PERUMBAVOOR, ERNAKULAM DT.
          CONVENER, SOCIAL DEMOCRATIC TRADE UNION (SDTU),
          GOODS VEHICLE DRIVERS UNION,
          WEST VENGOLA UNIT,
          PIN - 683556
  WP(C)No. 28918 of 2024                                        2024:KER:73557

                                           2



     4      ABDUL SHUKKOOR
            ARAKKAKUSY MUNDETH HOUSE,
            SALEM, WEST VENGOLA P.O,
            PERUMBAVOOR,
            ERNAKULAM DT.,
            PIN - 683556


            BY ADVS.
            Ranadeep K
            VARSHA SAHAJAN(K/254/2014)
            SARATH KRISHNAN T.(K/001718/2019)
            MOHAMMED ISHAQUE.T.T(K/000678/2022)
            HASHIM C.A.(K/003587/2023)
            AMJATH T.H.(K/96/2024)


             SRI. AJITH VISWANATHAN GOVERNMENT PLEADER. SRI. RANA
             DEEP FOR R4.


     THIS    WRIT    PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
  WP(C)No. 28918 of 2024                              2024:KER:73557

                                     3




                           JUDGMENT

Dated this the 03rd day of October, 2024

The Learned Counsel for respondents 3 and

4 submits that the dispute, which had prompted the

petitioner to approach this Court, has been settled

amicably.

In view of the above submission, the writ

petition is closed, reserving the petitioner's right to

approach this Court again, if so warranted.

Sd/-

V.G.ARUN

JUDGE BG WP(C)No. 28918 of 2024 2024:KER:73557

APPENDIX OF WP(C) 28918/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE GST REGISTRATION CERTIFICATE OF KINZA STEEL DOORS L.L.P DATED 20/1/2024

EXHIBIT P2 TRUE COPY OF PANCHAYATH LICENCE ISSUED BY THE VENGOLA PANCHAYATH DATED 12/8/2024

EXHIBIT P3 THE TRUE COPY OF NOTICE DATED 11/6/2024 ISSUED BY SDTU TRADE UNION

EXHIBIT P4 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE PERUMBAVOOR POLICE STATION DATED 6/8/2024

EXHIBIT P5 TRUE COPY OF THE EXTRACT OF GD ENTRY SETTLEMENT REORDERED BY THE PERUMABAVOOR POLICE STATION BETWEEN WAREHOUSE MANAGER AND PROTESTERS DATED 6/8/2024

EXHIBIT P6 TRUE COPY OF RECEIPT ISSUED BY THE PERUMBAVOOR POLICE STATION DATED 11/8/2024

EXHIBIT P7 TRUE COPY OF THE PHOTOGRAPH OF THE FLEX BOARD PLACED BY THE PARTY RESPONDENTS

EXHIBIT P8 TRUE COPY OF THE PHOTOGRAPHS OF BLOCKING VEHICLES BY THE PARTY RESPONDENTS AND THEIR MEN

RESPONDENTS EXHIBITS NIL