Saleena Kakkattuchall vs T.K.Muhammed Kutty
2024 Latest Caselaw 33686 Ker

Kerala High Court

Saleena Kakkattuchall vs T.K.Muhammed Kutty on 21 November, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

Con.Case(C) No.1629/2021                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                                &
                           THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
              Thursday, the 21st day of November 2024 / 30th Karthika, 1946
                     CONTEMPT CASE(C) NO. 1629 OF 2021(S) IN WA 921/2018

         PETITIONER/1ST RESPONDENT IN THE WRIT APPEAL:


                   SALEENA KAKKATTUCHALI, AGED 36 YEARS,        W/O.MOHAMMEDALI,

                   PUTHUVEETTIKANDY HOUSE, PO, OZHUKUR, VIA MONGAM,

                   MALAPPURAM DISTRICT - 673 642.

               BY ADVOCATES M/S. P. CHANDRASEKHAR, K.K. MOHAMED RAVUF, SATHEESH
               V.T. & MANJARI G.B.

         RESPONDENT/APPELLANT IN THE WRIT APPEAL:


                   T.K. MUHAMMED KUTTY, AGED 70 YEARS, S/O. VEERAN HAJEE,

                   MANAGER, M.I.S.M.U.P.SCHOOL, KANNAMANGALAM WEST,

                   MALAPPURAM DISTRICT - 676 304.

               BY ADVOCATES M/S. AUGUSTINE JOSEPH, GEORGE RENOY & ARJUN REMANAN

        This Contempt of court case (civil) having come up for orders on
   21.11.2024, the court on the same day passed the following:

                                               ORDER

The respondent has filed an affidavit dated 15/11/2024.

The learned counsel for the respondent would submit that the Special

Leave petition filed before the Apex Court against the judgment in RP NO.

951/2022, arising out of WA No. 921/2018 is likely to be listed before the

Apex Court by next week.

Post on 13/12/2024.

Petitioner to file reply affidavit, if any.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- MURALEE KRISHNA S. JUDGE

21-11-2024 /True Copy/ Assistant Registrar