James Joseph vs The Branch Manager
2024 Latest Caselaw 33669 Ker

Kerala High Court

James Joseph vs The Branch Manager on 21 November, 2024

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                                                       2024:KER:87283
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

               THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

   THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                          WP(C) NO. 40396 OF 2016

PETITIONER:

            JAMES JOSEPH
            S/O.JOSEPH, VALLITHOTHIL HOUSE, KOODALLOOR P.O.,
            KIDANGOOR P.O., KIDANGOOR, KOTTAYAM 686 572.


            BY ADVS.
            SRI.SANIL JOSE
            SRI.NIXON PAUL




RESPONDENT:

            THE BRANCH MANAGER
            FEDERAL BANK LTD., KIDANGOOR BRANCH, KIDANGOOR P.O.,
            KOTTAYAM 686 572



     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
21.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) NO. 40396 OF 2016                                         2024:KER:87283




                       SYAM KUMAR V.M., J.
                   -----------------------------------------
                     W.P. (C) No. 40396 of 2016
                   ------------------------------------------
               Dated this the 21st day of November, 2024



                              JUDGMENT

The learned counsel appearing for the petitioner submits that,

the subject matter has become infructuous.

Recording the same, this WP (C) is dismissed as infructuous.

Sd/-

SYAM KUMAR V. M. JUDGE NJ

WP(C) NO. 40396 OF 2016 2024:KER:87283

APPENDIX OF WP(C) 40396/2016

PETITIONER EXHIBITS

EXT.P1 TRUE PHOTOCOPY OF THE JUDGMENT DATED 26/7/2016 IN WP(C) NO.21336/2016

EXT.P2 TRUE PHOTOCOPY OF THE NO OBJECTION CERTIFICATE DATED 5/12/2016 ISSUED BY THE RESPONDENT BANK

EXT.P3 TRUE PHOTOCOPY OF THE MEMO DATED 9/12/2016 FILED BEFORE THE DRT, ERNAKULAM