Athul Antony A vs High Court Of Kerala
2024 Latest Caselaw 33588 Ker

Kerala High Court

Athul Antony A vs High Court Of Kerala on 21 November, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                    &
               THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
        Thursday, the 21st day of November 2024 / 30th Karthika, 1946
                     IA.NO.2/2024 IN WA NO. 404 OF 2024
    AGAINST JUDGMENT DATED 06.02.2024 IN WP(C) 21048/2022 OF THIS COURT
APPLICANT/3RD RESPONDENT IN WA & WPC:

     SARATH S S, SALLAJA DEVI S S, AGED 31 YEARS, RESIDING AT S S
     SADANAM, DHANUVACHAPURAM, THIRUVANANTHAPURAM, - 695503

RESPONDENTS/APPELLANT/RESPONDENTS 1 & 2 IN WA & WPC

  1. ATHUL ANTONY A, AGED 26 YEARS, SON OF JOHN SHERRY A.A., RESIDING AT
     ANANDCHERRY HOUSE, A B ANTONY MASTER LANE, MUNDAMVELI, MUNDAMVELI P
     O, ERNAKULAM- 682507
  2. HIGH COURT OF KERALA, REPRESENTED BY THE REGISTRAR GENERAL, HIGH
     COURT COMPLEX, HIGH COURT P O, ERNAKULAM, KERALA - 682031
  3. THE REGISTRAR (RECRUITMENT AND COMPUTERIZATION), HIGH COURT
     COMPLEX, HIGH COURT P O, ERNAKULAM, KERALA, PIN - 682031

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to accept the
documents produced and marked as Exhibit R3(A) & Exhibit R3(B), to files
in the interest of justice.

     This Application coming on for orders on 21/11/2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of ADVS.M/S.SANEER P.M. & SHAJIN S.HAMEED, Adocates
for the Applicant, and of ADVS.M/S.REKHA VASUDEVAN, SOYA D.C, ELIZABETH
V.JOSEPH & ROJIT ZACHARIAH, Advocates for the Respondent 1,ADV.SRI.
V.A.MUHAMMED, Advocate for the respondents 2 and 3, the court on the same
day passed the following:
 EXHIBIT R3 A:A TRUE COPY OF THE RTI APPLICATION SUBMITTED

BY THIS RESPONDENT DATED 1-10-2024 BEFORE THE PUBLIC INFORMATION

OFFICER PEROORKADA MENTAL HEALTH CENTRE




EXHIBIT R3 B:A TRUE COPY OF THE RELEVANT PAGES OF INFORMATION

GIVEN BY THE LAY SECRETARY AND TREASURER MENTAL HEALTHCENTRE

THIRUVANANTHAPURAM NO C4661/2024/HMC DATED 16/10/2024
              ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
        -------------------------------------------------------------------
                              W.A.No.404 of 2024
          ----------------------------------------------------------------
                 Dated this the 21st day of November, 2024

                                      ORDER

Anil K. Narendran, J.

This is an application filed by the appellant seeking an order

to accept Ext.R3 A application dated 01.10.2024 submitted under

the Right to Information Act, 2005 and Ext.R3 B reply dated

16.10.2024 received from the Public Information Officer as

additional documents.

2. I.A. allowed as prayed for.

List on 03.01.2025. Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

MURALEE KRISHNA S., JUDGE MIN

21-11-2024 /True Copy/ Assistant Registrar