K.R. Sunil vs The Malabar Devaswom Board
2024 Latest Caselaw 33362 Ker

Kerala High Court

K.R. Sunil vs The Malabar Devaswom Board on 15 November, 2024

                                                   2024:KER:85775

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE MR. JUSTICE P.M.MANOJ

  FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946

                       WP(C) NO. 8608 OF 2020

PETITIONER:

          K.R. SUNIL
          AGED 52 YEARS
          S/O.LATE OF K.DAMODARAN NAIR, 3RD FLOOR, EMPIRE
          BUILDING, NEAR HIGH COURT OF KERALA, COCHIN.

          BY ADV BIJU BALAKRISHNAN


RESPONDENTS:

    1     THE MALABAR DEVASWOM BOARD
          HOUSEFED COMPLEX, ERANJIPALAM P.O.,
          KOZHIKODE-673 006, REPRESENTED BY ITS SECRETARY.

    2     THE COMMISSIONER,
          MALABAR DEVASWOM BOARD, HOUSEFED COMPLEX,
          ERANJIPALAM P.O., KOZHIKODE-673 006.

    3     THE SECRETARY, MALABAR DEVASWOM BOARD,
          HOUSEFED COMPLEX, ERANJIPALAM P.O.,
          KOZHIKODE-673 006

          SMT.R.RANJANIE,SC


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
15.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No. 8608 of 2020
                                                      2024:KER:85775
                                  2


                        JUDGMENT

(Dated this the 15th day of November, 2024)

The writ petition is preferred by the learned Standing

Counsel for the 1st respondent. The petitioner was terminated in the

year 2017. Even after laps of three years, the petitioner was not paid

with the bill. Under such circumstances, in which the writ petition is

preferred.

Today when the matter is taken up for consideration, the

learned Counsel for the petitioner submitted that, he is not intended

to prosecute the case further. Accordingly, the writ petition is

dismissed as withdrawn.

Sd/-

P.M MANOJ JUDGE AKH

2024:KER:85775

APPENDIX OF WP(C) 8608/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE LETTER DATED 21.11.2017.

EXHIBIT P2 THE TRUE COPY OF THE ORDER DATED 21.11.2017.

EXHIBIT P3 THE TRUE COPY OF THE BILL SUBMITTED SENT BY THE PETITIONER TO THE 1ST RESPONDENT.

EXHIBIT P4 THE TRUE COPY OF THE LETTER DATED 10.10.2017.

EXHIBIT P5 THE TRUE COPY OF THE ORDER DATED 28.09.2017.

EXHIBIT P6 THE TRUE COPY OF THE LETTER DATED 05.11.2018.

EXHIBIT P7 THE COVERING LETTER SENT ALONG WITH THE REQUIRED DOCUMENT ON 04.11.2019.