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M/S. Cherian Varkey Construction ... vs P.I.Sheik Pareeth
2024 Latest Caselaw 32906 Ker

Citation : 2024 Latest Caselaw 32906 Ker
Judgement Date : 13 November, 2024

Kerala High Court

M/S. Cherian Varkey Construction ... vs P.I.Sheik Pareeth on 13 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.2209/2024                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Wednesday, the 13th day of November 2024 / 22nd Karthika, 1946
                  CONTEMPT CASE(C) NO. 2209 OF 2024(S) IN WP(C) 1809/2024

         PETITIONER/PETITIONER:


                   M/S. CHERIAN VARKEY CONSTRUCTION COMPANY PRIVATE LIMITED

                   5TH FLOOR, ALPHA PLAZA, KP VALLON ROAD, KADAVANTHRA,

                   KOCHI PIN 682020

                   REPRESENTED BY ITS DIRECTOR, MR. REJI M. CHERIAN,

                   AGED 52, S/O CHERIAN VARKEY, PRESENTLY RESIDING AT G-95,

                   PANAMPILLY NAGAR, KOCHI, PIN 682 036.

               BY ADVOCATES M/S. KARTHIKA MARIA, ARUN THOMAS, VEENA RAVEENDRAN,
               ANIL SEBASTIAN PULICKEL, SHINTO MATHEW ABRAHAM, LEAH RACHEL NINAN,
               MATHEW NEVIN THOMAS, KURIAN ANTONY MATHEW, JOE S. ADHIKARAM, SHYNI
               WILLIAM & NAVYA SEBY

         RESPONDENT/1ST RESPONDENT:


                   P.I.SHEIK PAREETH, MANAGING DIRECTOR,

                   KERALA STATE COASTAL AREA DEVELOPMENT CORPORATION LIMITED,

                   KSCADC BUILDING, KAMALESWARAM MANACAUD P.O,

                   THIRUVANANTHAPURAM, PIN - 695 009.

                   BY SRI.NINU M.DAS, STANDING COUNSEL


        This Contempt of court case (civil) having come up for orders on
   13.11.2024, the court on the same day passed the following:

                                               ORDER

Sri.Ninu M.Das appearing for the respondent says that a review has

been filed against the judgment of this Court and seeks time.

List on 27/11/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

13-11-2024 /True Copy/ Assistant Registrar

 
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