M.P. George vs Travancore Devaswom Board
2024 Latest Caselaw 32626 Ker

Kerala High Court

M.P. George vs Travancore Devaswom Board on 11 November, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.2126/2015                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                         &
                    THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
            Monday, the 11th day of November 2024 / 20th Karthika, 1946
                                WA NO. 2126 OF 2015
        AGAINST JUDGMENT DATED 30.07.2015 IN WPC 19489/2015 OF THIS COURT
   APPELLANT/PETITIONER IN W.P.(C):

          M.P.GEORGE S/O. LATE M.V.POULOSE,AGED 55 YEARS, MALIAKKAL HOUSE,
          PACHALAM P.O., KOCHI-682012.

    BY ADVS.M/S.T.A.RAFEEK & K.PAUL KURIAKOSE

   RESPONDENTS/RESPONDENTS IN W.P.(C):

      1. TRAVANCORE DEVASWOM BOARD REP. BY SECRETARY, NANDANCODE,
         THIRUVANANTHAPURAM-695003.
      2. THE DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD, NANDANCODE,
         THIRUVANANTHAPURAM-695003.

    BY ADV SHRI.G.BIJU,STANDING COUNSEL,TDB.

        This Writ appeal again coming on for orders on 11/11/2024 upon
   perusing the appeal memorandum and this Court's order dated 09/10/2024,
   the court on the same day passed the following:
                                      ORDER

This Writ appeal is listed before this Bench dealing with Devaswom matters, based on the Order dated 9/10/24 of a Division Bench headed by the Hon'ble the Chief Justice.

The learned counsel for the appellant seeks adjournment.

Post on 2/12/24 for disposal.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- MURALEE KRISHNA S. JUDGE

11-11-2024 /True Copy/ Assistant Registrar