Rajesh P K vs Addl. District Magistrate
2024 Latest Caselaw 32601 Ker

Kerala High Court

Rajesh P K vs Addl. District Magistrate on 11 November, 2024

Author: D. K. Singh

Bench: D. K. Singh

                                                            2024:KER:83748

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

              THE HONOURABLE MR. JUSTICE D. K. SINGH

 MONDAY, THE 11TH DAY OF NOVEMBER 2024 / 20TH KARTHIKA, 1946

                      WP(C) NO. 38644 OF 2024

PETITIONER:

           RAJESH P K,
           AGED 45 YEARS
           S/O RAMUNNI NAIR,PADINJAREKADUKKAM KUZHIYIL
           HOUSE,KADIYANGAD P.O, PERAMPRAM,KOZHIKODE,
           PIN - 673525.

           BY ADVS.
           K.S.ARUN KUMAR
           AMRUTHA K P
           VIJAY SANKAR V.H.
           AISWARYA MENON



RESPONDENT:

           ADDL. DISTRICT MAGISTRATE,
           ARMS AND AMMUNITION LICENCING AUTHORITY, WAYANAD
           ROAD , CIVIL STATION, ERANHIPPALAM, KOZHIKODE,
           KERALA, PIN - 673020



OTHER PRESENT:

             SRI. SREEJITH V.S.-GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   11.11.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                                    2024:KER:83748

WP(C) NO.38644 OF 2024

                                           2



                                   JUDGMENT

The present writ petition has been filed impugning the order in Ext.P2

passed by the respondent whereby the petitioners application for granting an

Arms License has been rejected.

The petitioner has already filed an appeal against the impugned order and

therefore this writ petition is not maintainable. Therefore this writ petition is

hereby dismissed, leaving it open to the petitioner to take recourse to the

appellate remedies, if he is so advised.

Sd/-

D. K. SINGH JUDGE pvv 2024:KER:83748

WP(C) NO.38644 OF 2024

APPENDIX OF WP(C) 38644/2024

PETITIONER'S EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE APPLICATION DATED 02/10/2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR THE GRANT OF GUN LICENCE

EXHIBIT P2 A TRUE COPY OF THE ORDER OF THE RESPONDENT DATED 11/09/2023

EXHIBIT P3 A TRUE COPY OF THE LETTER FROM THE AGENCY STATING THAT THE JOB REQUIRES A PERSONAL WEAPON