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Dileep Koshy John vs Kerala State Rile Association
2024 Latest Caselaw 32460 Ker

Citation : 2024 Latest Caselaw 32460 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Dileep Koshy John vs Kerala State Rile Association on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                  2024:KER:84251
WP(C) NO. 25147 OF 2024

                                 1
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR.JUSTICE V.G.ARUN

 FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

                      WP(C) NO. 25147 OF 2024

PETITIONERS:

     1     DILEEP KOSHY JOHN
           AGED 50 YEARS
           S/O.KOSHY, GOMADATHU HOUSE,
           MITCHEL JUNCTION, MAVELIKKARA,
           ALAPPUZHA DISTRICT, PIN - 690101

     2     GEORGE ALEXANDER C
           AGED 35 YEARS
           S/O.C.A.ALEXANDER, THONDIYAR ESTATE,
           VANDIPERIYAR, IDUKKI DISTRICT,
           KERALA, PIN - 685533

     3     DAYA RACHEL KOSHY
           AGED 22 YEARS
           D/O. DILEEP KOSHY, GOMADATHU HOUSE,
           MITCHEL JUNCTION, MAVELIKKARA,
           ALAPPUZHA DISTRICT, PIN - 690101

     4     DEREK JOHN KOSHY
           AGED 13 YEARS
           S/O. DILEEP KOSHY, GOMADATHU HOUSE, MITCHEL
           JUNCTION, MAVELIKKARA -690101
           REPRESENTED BY ITS FATHER DILEEP KOSHY,
           GOMADATHU HOUSE, MITCHEL JUNCTION,
           MAVELIKKARA, ALAPPUZHA DISTRICT,
           PIN - 690101

     5     ABIN SURESH
           AGED 30 YEARS
           SON OF SURESH, THYKADAVIL HOUSE,
           POOVANTHURUTHU P.O., KOTTAYAM,PIN - 686012
                                                      2024:KER:84251
WP(C) NO. 25147 OF 2024

                                   2
     6       ANANTHAKRISHNAN M
             AGED 36 YEARS
             SON OF T.N. MANMADHAN,
             THANNICKAL, KOOROPPADA,
             KOTTAYAM, PIN - 686502

             BY ADV ALEX K.JOHN


RESPONDENTS:

     1       KERALA STATE RILE ASSOCIATION
             REPRESENTED BY ITS SECRETARY PROF. V.C.JAMES,
             2ND FLOOR, MAIN ENTRY GATE,
             CHANDRASEKHARAN NAIR STADIUM,
             TRIVANDRUM, PIN - 695033

     2       KOTTAYAM RIFLE ASSOCIATION
             REPRESENTED BY ITS SECRETARY,
             CHERIAN K KALARICKAL, KOTTAYAM,
             PIN - 686013


             BY ADVS.
             SRI. P.S. APPU, GP. -R1
             JOHN SEBASTIAN RALPH V
             BALRAM S A
             RALPH RETI JOHN(K/001520/2018)




      THIS    WRIT   PETITION     (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   08.11.2024,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                         2024:KER:84251
WP(C) NO. 25147 OF 2024

                                     3



                              JUDGMENT

Learned counsel for the petitioners seeks permission

to withdraw the Writ Petition.

The Writ Petition is accordingly dismissed as

withdrawn.

Sd/-

V.G.ARUN JUDGE SPV

 
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