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Mathew Kuriachan vs Special Sale Officer
2024 Latest Caselaw 32169 Ker

Citation : 2024 Latest Caselaw 32169 Ker
Judgement Date : 7 November, 2024

Kerala High Court

Mathew Kuriachan vs Special Sale Officer on 7 November, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                            2024:KER:83146




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA, 1946

                 WP(C) NO. 34284 OF 2024



PETITIONER/S:

         MATHEW KURIACHAN,
         AGED 69 YEARS
         S/O MATHEW
         RESIDING AT KODIKULAM HOUSE,
         MATTAKKARA POST,
         PATHUVA AKALAKKUNNAM VILLAGE
         KOTTAYAM TALUK
         KOTTAYAM DISTRICT,
         PIN - 686564


         BY ADV
              SRI.JOSEPH T.JOHN


RESPONDENTS:

    1    SPECIAL SALE OFFICER,
         AKALAKKUNNAM SCB GROUP
         ASSISTANT REGISTRAR OFFICE (G)
         MEENACHIL,
         PALA POST
         KOTTAYAM DISTRICT,
         PIN - 686575
                                             2024:KER:83146
WP(C) No.34284 of 2024
                           2




    2    SECRETARY,
         AKALAKKUNNAM SERVICE CO-OPERATIVE BANK
         AKALAKKUNNAM P.O, KOTTAYAM DISTRICT,
         PIN - 686575


         BY ADV SRI.P.N. MOHANAN

     THIS WRIT PETITION    (CIVIL) HAVING COME UP     FOR
ADMISSION ON 07.11.2024,   THE COURT ON THE SAME      DAY
DELIVERED THE FOLLOWING:
                                                    2024:KER:83146
WP(C) No.34284 of 2024
                               3



                          JUDGMENT

Dated this the 7th day of November, 2024

Counsel for the petitioner submits that the petitioner

does not want to prosecute the writ petition.

The writ petition is accordingly dismissed as withdrawn.

Sd/-

N.NAGARESH JUDGE spk

 
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