Natarajan @ Podiyan vs State Of Kerala
2024 Latest Caselaw 32043 Ker

Kerala High Court

Natarajan @ Podiyan vs State Of Kerala on 7 November, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

CRL.MC NO. 5100 OF 2024

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                                                 2024:KER:83141
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA, 1946

                          CRL.MC NO. 5100 OF 2024

 CRIME NO.599/2023 OF MANNANCHERRY POLICE STATION, ALAPPUZHA

         AGAINST THE ORDER/JUDGMENT DATED IN CP NO.3 OF 2024 OF

  JUDICIAL MAGISTRATE OF FIRST CLASS -II(MOBILE), ALAPPUZHA

PETITIONER/ACCUSED :

     1       NATARAJAN @ PODIYAN, AGED 64 YEARS
             S/O KARUNAKARAN,
             VAVAKKADU HOUSE, WARD NO.XXI,
             MARARIKKULAM SOUTH PANCHAYATH,
             KALAVOOR P.O, ALAPPUZHA, PIN - 688 522.

     2       ANTONY @ DRAKKULA KUNJUMON
             AGED 50 YEARS
             S/O MYTHREENJU,
             PUTHENPURACKAL HOUSE, WARD NO.XXI,
             MARARIKKULAM SOUTH PANCHAYATH,
             KALAVOOR P.O, ALAPPUZHA, PIN - 688 522.

     3       JOSEPH SEBASTAIAN @ DELBOARD KUNJUMON
             AGED 49 YEARS
             S/O SEBASTIAN LAZER,
             PUNNACKAL HOUSE, WARD NO.XXI,
             MARARIKKULAM SOUTH PANCHAYATH,
             KALAVOOR P.O, ALAPPUZHA, PIN - 688 522.

     4       JOHN KYAJI @ SOJI, AGED 44 YEARS
             SOJI, S/O GEORGE JOSEPH,
             PALLURUTHI HOUSE, WARD NO.XXI,
             MARARIKKULAM SOUTH PANCHAYATH,
             KALAVOOR P.O, ALAPPUZHA, PIN - 688 522.


             BY ADVS.
             C.K.SAJEEV
             DEVIKA K.R.
 CRL.MC NO. 5100 OF 2024

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                                                    2024:KER:83141



RESPONDENT/STATE & DE FACTO COMPLAINANT :

     1       STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, PIN - 682 031.

     2       ANTONY @ KANNADI SUNIL
             AGED 48 YEARS
             S/O JOHN, PUTHENPURACKAL HOUSE, WARD NO.XXI,
             MARARIKKULAM SOUTH PANCHAYATH,
             KALAVOOR P.O, ALAPPUZHA, PIN - 688 522.


             BY ADV VINCENT JOSEPH - R2

             SMT. SREEJA V (PP)
             SRI.NOUSHAD K.A., PP


THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
07.11.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 5100 OF 2024

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                            BECHU KURIAN THOMAS, J
                       ......................................................
                                Crl.M.C.No.5100 of 2024
                        ...................................................
                  Dated this the 7th day of November, 2024


                                            ORDER

The learned counsel for the petitioner seeks permission to

withdraw this Crl.M.C.

2. Permission is granted and the Crl.M.C. is dismissed as withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/13/11/2024