Shihabudeen Siddique vs The State Of Kerala Represented By ...
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Kerala High Court

Shihabudeen Siddique vs The State Of Kerala Represented By ... on 7 November, 2024

Author: D. K. Singh

Bench: D. K. Singh

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WP(C) No. 38967 OF 2024
                                            2024:KER:83939

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

          THE HONOURABLE MR. JUSTICE D. K. SINGH

 THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA,

                           1946

                 WP(C) NO. 38967 OF 2024

PETITIONER:

         SHIHABUDEEN SIDDIQUE,
         AGED 45 YEARS
         S/O. SIDDIQUE, CHEENICKAL HOUSE, ARPPAMATTOM,
         MUTHALAKANDOM.P.O., THODUPUZHA, IDUKKI DISTRICT,
         PIN - 685 605.


         BY ADV O.D.SIVADAS

RESPONDENTS:

    1    THE STATE OF KERALA REPRESENTED BY SECRETARY TO
         GOVERNMENT,
         TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695 001.

    2    THE TRANSPORT COMMISSIONER,
         MOTOR VEHICLE DEPARTMENT, TRANS TOWER,
         VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695 014.

    3    THE REGIONAL TRANSPORT AUTHORITY,
         CIVIL STATION, IDUKKI, REPRESENTED BY ITS
         SECRETARY, PIN - 685 603.

    4    THE SECRETARY,
         REGIONAL TRANSPORT AUTHORITY, CIVIL STATION,
         IDUKKI, PIN - 685 603.
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WP(C) No. 38967 OF 2024
                                                   2024:KER:83939

    5       THE KERALA STATE ROAD TRANSPORT CORPORATION,
            TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED
            BY ITS MANAGING DIRECTOR, PIN - 695 014.



            BY ADVS.
                 SREEJITH V.S.-GP
                 AKHIL SURESH, STANDING COUNSEL
                 S. GOPINATHAN, SENIOR GP

     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   07.11.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
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WP(C) No. 38967 OF 2024
                                                      2024:KER:83939

                         D. K. SINGH, J.
                        --------------------------
                    W.P.(C) No. 38967 of 2024
                          -------------------------
              Dated this the 7th day of November, 2024

                            JUDGMENT

1. The learned Counsel for the petitioner submits that he would

like to withdraw the writ petition and file afresh.

2. Considering the above submission, the present writ petition

is hereby dismissed as withdrawn with the liberty as above prayed

for.

Sd/-

D. K. SINGH JUDGE Svn

WP(C) No. 38967 OF 2024 2024:KER:83939

APPENDIX OF WP(C) No.38967/2024

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE REGULAR PERMIT ISSUED TO THE PETITIONER DATED 9.12.2021.

Exhibit P2 TRUE COPY OF APPLICATION FOR RENEWAL OF PERMIT ON 26.07.2024.

Exhibit P3 GOVERNMENT VIDE NOTIFICATION GO (P) NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED VIDE AS PER SRO NO.537/2023.

Exhibit P4 THE COPY OF THE TEMPORARY PERMIT DATED 19.10.2024.

Exhibit P5 THE COPY OF THE ORDER DATED 07.08.2024 IN WP (C) NO. 27947 OF 2024.