Sara Beevi vs State Of Kerala
2024 Latest Caselaw 31576 Ker

Kerala High Court

Sara Beevi vs State Of Kerala on 5 November, 2024

Author: D. K. Singh

Bench: D. K. Singh

                            1




WP(C)No. 37638 OF 2024
                                             2024:KER:82454

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR. JUSTICE D. K. SINGH

TUESDAY, THE 5TH DAY OF NOVEMBER 2024/14TH KARTHIKA, 1946

                 WP(C) NO. 37638 OF 2024

PETITIONERS:

    1    SARA BEEVI,
         AGED 69 YEARS, W/O. SHAHUL HAMEED,
         HAVING ADDRESS AT T.C.43/748, POURNAMY NAGAR,
         MANACAUD, MUTTATHARA, KARAMANA,
         THIRUVANANTHAPURAM, PIN - 695009.

    2    SAMEERA BEEGAM,
         AGED 45 YEARS, W/O SHIRIN MUHAMMED,
         HAVING ADDRESS AT T.C.43/748, POURNAMY NAGAR,
         MANACAUD, MUTTATHARA, KARAMANA,
         THIRUVANANTHAPURAM, PIN - 695009.

         BY ADV.
            SRI. GEORGE JACOB VENGAL

RESPONDENTS:

    1    STATE OF KERALA,
         REP. BY ITS SECRETARY, HOME DEPARTMENT,
         MAIN BLOCK, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001.

    2    THE COMMISSIONER OF POLICE,
         THIRUVANANTHAPURAM CITY, VAZHUTHACAUD,
         THIRUVANANTHAPURAM, PIN - 695014.

    3    THE STATION HOUSE OFFICER,
         KARAMANAPOLICE STATION,
         THIRUVANANTHAPURAM, PIN - 695002.
                              2




WP(C)No. 37638 OF 2024
                                             2024:KER:82454

    4    THE REGIONAL PASSPORT OFFICER,
         REGIONAL PASSPORT OFFICE, SNSM BUILDING,
         PETTA, KARALKADA JN. PO, KAITHAMUKKU,
         THIRUVANANTHAPURAM, PIN - 695024.

         BY ADV.
            SRI. V. S. SREEJITH - GP
            SRI. T. C. KRISHNA - DSG

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                       3




WP(C)No. 37638 OF 2024
                                                          2024:KER:82454

                           D. K. SINGH, J.
                          --------------------------
                      W.P.(C) No. 37638 of 2024
                           -------------------------
               Dated this the 5th day of November, 2024

                               JUDGMENT

1. The present writ petition has been filed seeking the following

reliefs;

i) issue a writ of mandamus or any other appropriate writ or order, directing the respondents, more specifically to respondent No.4 and the authorities concerned, to renew the passports of the petitioners, at the earliest, at any rate within a time limit as fixed by this Hon'ble Court;

ii) to dispense with the translation of the documents produced by the petitioner in vernacular language; and

iii) pass such other and further orders as are deemed fit and necessary in the interests of justice.

2. This writ petition is dismissed at this stage as the petitioners

have not applied so far for renewal of their passport.

Sd/-

D. K. SINGH JUDGE Svn

WP(C)No. 37638 OF 2024 2024:KER:82454

APPENDIX OF WP(C) 37638/2024

PETITIONERS' EXHIBITS

EXHIBIT-P1 TRUE COPY OF THE PAGE NO.1 AND 34 OF PASSPORT OF 1ST PETITIONER BEARING NUMBER Y2202454

EXHIBIT-P1(A) TRUE COPY OF THE PAGE NO.1 AND 34 OF PASSPORT OF 2ND PETITIONER BEARING NUMBER Y2209974

EXHIBIT-P2 TRUE COPY OF THE FIR NO.2259/2019 OF KARAMANA POLICE STATION, THIRUVANANTHAPURAM

EXHIBIT-P3 TRUE COPY OF THE ORDER DATED 24.05.24 PASSED IN CRL.M.C NO.3689/2024 ON THE FILE OF THIS HON'BLE COURT

EXHIBIT-P4 TRUE COPY OF THE ORDER DATED 07.08.24 PASSED IN BAIL APPL.NO.5665/2024 ON THE FILE OF THIS HON'BLE COURT