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Joseph Kuruvilla vs Jeena Simon
2024 Latest Caselaw 31536 Ker

Citation : 2024 Latest Caselaw 31536 Ker
Judgement Date : 5 November, 2024

Kerala High Court

Joseph Kuruvilla vs Jeena Simon on 5 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.676/2024                         1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
               Tuesday, the 5th day of November 2024 / 14th Karthika, 1946

                               OP (FC) NO. 676 OF 2024(R)

                EP 29/2023 IN OP 89/2022 OF FAMILY COURT, PATHANAMTHITTA


   PETITIONERS/JUDGMENT DEBTORS 2 AND 3:


       1. JOSEPH KURUVILLA, AGED 70 YEARS, S/O. K I KURIVILLA, KANDATHIL,
          PAZHAVANAGADI, RANNY - PAZHAVANANGADI, PATHANAMTHITTA, PIN - 689
          673.
       2. SALY JOSPEH, AGED 65 YEARS, W/O. JOSEPH KURUVILLA, KANDATHIL,
          PAZHAVANAGADI, RANNY - PAZHAVANANGADI, PATHANAMTHITTA, PIN - 689
          673.


   RESPONDENTS/DECREE HOLDER AND JUDGMENT DEBTOR 1:


       1. JEENA SIMON, AGED 42 YEARS, D/O. SIOMN GEROGE, MALAYIL PUTHUVEED,
          ITHITHANAM P.O., CHANGANACHERY, PIN - 686 535.
       2. TINTU KURUVILA JOSEPH, AGED 38 YEARS, S/O JOSEPH KURUVILA, KANDATHIL
          HOUSE, PAZHAVANGADI P.O., RANNI, PATHANAMTHITTA, PIN - 689 672.


          OP (Family Court) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (FC) the High Court be
   pleased to stay all further proceedings in E.P. No. 29/2023 pending before
   the Hon'ble Family Court, Pathanamthitta pending disposal of the above
   Original Petition (FC).



          This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP (FC) and upon hearing the arguments
   of M/S. AMRIN FATHIMA, BLESSON GEORGE & J.RAMKUMAR, Advocates for the
   petitioners, the court passed the following:

                                                            P.T.O.
 OP (FC) No.676/2024                             2/2




                                           ORDER

The Registry will obtain a report from the learned Family Court, Pathanamthitta, as to whether EA No.2/2024 in EP No.29/2023 in O.P.No.89/2022 has been dismissed; and, if so, whether the order has been issued. This information shall be obtained by telephone, email or fax.

Post on 06/11/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

05-11-2024 /True Copy/ Assistant Registrar

 
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