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Kochuveli Muslim Jama-Ath vs A.B.Shajahan
2024 Latest Caselaw 31533 Ker

Citation : 2024 Latest Caselaw 31533 Ker
Judgement Date : 5 November, 2024

Kerala High Court

Kochuveli Muslim Jama-Ath vs A.B.Shajahan on 5 November, 2024

Author: Amit Rawal

Bench: Amit Rawal

CRP(WAKF) NO. 421 OF 2018        1


                                                   2024:KER:82247
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

              THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                &

              THE HONOURABLE MR. JUSTICE EASWARAN S.

  TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946

                    CRP(WAKF) NO. 421 OF 2018

        AGAINST THE ORDER/JUDGMENT DATED IN OS NO.32 OF 2016 OF

WAKF TRIBUNAL, KOLLAM

REVISION PETITIONERS/DEFENDANTS 1 TO 3:

    1       KOCHUVELI MUSLIM JAMA-ATH
            KOCHUVELI, KARIKKAKOM P.O
            REP. BY ITS SECRETARY

    2       SULAIMAN
            PRESIDENT, KOCHUVELI MUSLIM JAMA ATH
            KOCHUVELI, KARIKKAKOM P.O
            THIRUVANANTHAPURAM

    3       A.A RAHIM
            SECRETARY, KOCHUVELI MUSLIM JAMA ATH
            KOCHUVELI, KARIKKAKOM P.O
            THIRUVANANTHAPURAM

            BY ADVS.
            SRI.S.BALACHANDRAN (KULASEKHARAM)
            SRI.V.R.GOPU



RESPONDENTS/PLAINTIFFS AND 4TH RESPONDENT:

    1       A.V.SHAJAHAN, AGED 50 YEARS, S/O ABDUL VAHAB
            T.C.32/168, KOCHUVELI, KARIKKOM P.O., MADHAVAPURAM,
            THIRUVANANTHAPURAM. - 691531
 CRP(WAKF) NO. 421 OF 2018          2


                                                   2024:KER:82247
    2       A.V.SHANAWAS, AGED 42 YEARS, S/O ABDUL VAHEED
            T.C.32/168, KOCHUVELI, KARIKKOM P.O., MADHAVAPURAM,
            THIRUVANANTHAPURAM.
    3.      KERALA STATE WAQF BOARD, VIP ROAD, KALOOR
            KOCHI - 682017
            ERNAKULAM REP. BY ITS CHIEF EXECUTIVE OFFICER


            BY ADVS.
            BINU GEORGE
            HEMALATHA
            JAMSHEED HAFIZ, SC WAQF BOARD


     THIS    CRP   (WAKF   ACT)   HAVING   BEEN   FINALLY   HEARD   ON
05.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRP(WAKF) NO. 421 OF 2018         3


                                                       2024:KER:82247
                            JUDGMENT

Amit Rawal, J.

Matter is pending since 2018. No steps have been taken in

filing the process fee. Accordingly, dismissed for non prosecution.

Sd/-

AMIT RAWAL JUDGE

Sd/-

sab                                       EASWARAN S.
                                               JUDGE
 

 
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